COURT ARCHIVE

Patna High Court judgments, 2021

1,825 judgments · page 87 of 92

High Courts15 Jan 2021Allowed

Bhubaran Ranjan Narayan Sinha @ Bhuvan Ranjan Sinha Vs State Of Bihar

Patna High Court · (2021) 01 PAT CK 0110

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(i)(r)(h), 14A(2), 18Indian Penal Code, 1860 — Section 34, 323, 341, 354, 379, 447, 504, 506Code Of Criminal Procedure, 1973 — Section 438(2)

High Courts15 Jan 2021Dismissed

Ramzan Miya @ Ramjan Ansari And Ors Vs State Of Bihar

Patna High Court · (2021) 01 PAT CK 0086

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(i)(r)(s), 14A(2)Indian Penal Code, 1860 — Section 34, 323, 341, 504

High Courts15 Jan 2021Dismissed

Priyam Vs State Of Bihar And Ors

Patna High Court · (2021) 01 PAT CK 0085

Bihar Municipal Act, 2007 — Section 18, 18(1)(k), 445Bihar Property Tax (Assessment, Collection And Recovery) Rules, 2013 — Rule 13

High Courts15 Jan 2021Disposed Of

Md. Haidar Nadaf Vs State Of Bihar And Anr

Patna High Court · (2021) 01 PAT CK 0084

Indian Penal Code, 1860 — Section 120B, 323, 341, 354B, 379, 498A, 504Code Of Criminal Procedure, 1973 — Section 438(2)

High Courts15 Jan 2021Disposed Of

Saroj Bhagat Vs State Of Bihar

Patna High Court · (2021) 01 PAT CK 0083

Bihar Prohibition And Excise Act, 2016 — Section 30(a)

High Courts15 Jan 2021Disposed Of

Vakil Singh Vs State Of Bihar

Patna High Court · (2021) 01 PAT CK 0082

Indian Penal Code, 1860 — Section 34, 302

High Courts15 Jan 2021Disposed Of

Md. Shamim Vs State Of Bihar

Patna High Court · (2021) 01 PAT CK 0081

Indian Penal Code, 1860 — Section 35, 120B, 302, 363, 365Code Of Criminal Procedure, 1973 — Section 164

High Courts15 Jan 2021Disposed Of

Mithu Kumar Sharma Vs State Of Bihar

Patna High Court · (2021) 01 PAT CK 0080

Indian Penal Code, 1860 — Section 35, 120B, 302Arms Act, 1959 — Section 27

High Courts15 Jan 2021Disposed Of

Dipak Kumar @ Ravi @ Ravi Kumar Vs State Of Bihar

Patna High Court · (2021) 01 PAT CK 0079

Indian Penal Code, 1860 — Section 323, 341, 342, 364, 504, 506

High Courts15 Jan 2021Disposed Of

Umesh Rai Vs State Of Bihar

Patna High Court · (2021) 01 PAT CK 0078

Bihar Prohibition And Excise Act, 2016 — Section 30(a)

High Courts15 Jan 2021Disposed Of

Sita Devi Vs State Of Bihar

Patna High Court · (2021) 01 PAT CK 0077

Indian Penal Code, 1860 — Section 302, 328

High Courts15 Jan 2021Disposed Of

Pinku Mandal @ Pinku Kumar Vs State Of Bihar

Patna High Court · (2021) 01 PAT CK 0076

Indian Penal Code, 1860 — Section 120B, 201, 302Code Of Criminal Procedure, 1973 — Section 438(2)

High Courts13 Jan 2021Disposed Of

Raghvender Kumar Jha And Ors Vs State Of Bihar And Ors

Patna High Court · (2021) 01 PAT CK 0121

High Courts13 Jan 2021Allowed

Rajnish Kumar Singh Vs State Of Bihar And Ors

Patna High Court · (2021) 01 PAT CK 0120

Indian Penal Code, 1860 — Section 34, 307, 325, 386, 504, 506Arms Act, 1959 — Section 27Constitution Of India, 1950 — Article 309, 310, 311, 311(2), 311(2)(b)

High Courts13 Jan 2021Disposed Of

Nakchhed Ram Vs State Of Bihar And Ors

Patna High Court · (2021) 01 PAT CK 0119

High Courts13 Jan 2021Disposed Of

Shyam Dev Prasad Vs Union Of India And Ors

Patna High Court · (2021) 01 PAT CK 0075

High Courts13 Jan 2021Disposed Of

Sanjay Ray Vs State Of Bihar And Ors

Patna High Court · (2021) 01 PAT CK 0074

Bihar Prohibition And Excise Act, 2016 — Section 30, 30(a), 58, 92, 93Indian Penal Code, 1860 — Section 272, 273

High Courts13 Jan 2021Disposed Of

Ramendra Ram Vs State Of Bihar And Ors

Patna High Court · (2021) 01 PAT CK 0073

Bihar Prohibition And Excise Act, 2016 — Section 58, 92, 93

High Courts13 Jan 2021Disposed Of

Geeta Devi Vs State Of Bihar And Ors

Patna High Court · (2021) 01 PAT CK 0072

Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58, 92, 93

High Courts13 Jan 2021Disposed Of

Sujit Kumar Vs State Of Bihar And Ors

Patna High Court · (2021) 01 PAT CK 0071

Bihar Prohibition And Excise Act, 2016 — Section 30(a), 41(1), 58, 92, 93