High Courts21 Jan 2021Disposed Of
Pankaj Kumar Chaudhary And Anr Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0166
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Patna High Court judgments, 2021
1,825 judgments · page 84 of 92
High Courts21 Jan 2021Disposed Of
Khushboo Kumari Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0165
Constitution Of India, 1950 — Article 21, 23
High Courts21 Jan 2021Allowed
Hari Narayan Tripathy Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0164
High Courts21 Jan 2021Disposed Of
Raj Kumar Ray Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0163
Indian Penal Code, 1860 — Section 34, 363, 366AProtection Of Children From Sexual Offences Act, 2012 — Section 4, 8Code Of Criminal Procedure, 1973 — Section 164, 438(2)
High Courts21 Jan 2021Disposed Of
Raushan Kumar Vs State Of Bihar And Anr
Patna High Court · (2021) 01 PAT CK 0162
Indian Penal Code, 1860 — Section 307, 406, 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts21 Jan 2021Disposed Of
Sudha Kumari Vs Chairman, Bihar Sanskrit Shiksha Board And Ors
Patna High Court · (2021) 01 PAT CK 0161
Constitution Of India, 1950 — Article 226
High Courts20 Jan 2021Disposed Of
Krishna Kumar Mehta Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0160
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58, 92, 93
High Courts20 Jan 2021Disposed Of
Munni Devi @ Munni Kuwar Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0159
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58, 92, 93
High Courts20 Jan 2021Disposed Of
Jitendra Kumar Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0158
Bihar Prohibition And Excise Act, 2016 — Section 58, 92, 93
High Courts20 Jan 2021Disposed Of
Rakesh Kumar @ Rakesh Kumar Patel Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0157
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58, 92, 93Indian Penal Code, 1860 — Section 379, 411
High Courts20 Jan 2021Disposed Of
Ritesh Kumar Singh Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0156
Bihar Prohibition And Excise Act, 2016 — Section 58, 92, 93
High Courts20 Jan 2021Disposed Of
Manav Sharma Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0155
Bihar Prohibition And Excise Act, 2016 — Section 30(a)
High Courts20 Jan 2021Disposed Of
Parmanand Kumar Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0154
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58, 92, 93
High Courts20 Jan 2021Disposed Of
Raju Kumar @ Raju Rai Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0153
Indian Penal Code, 1860 — Section 34, 414Bihar Prohibition And Excise Act, 2016 — Section 32(2), 35(a), 38(i), 41(i), 58, 92, 93
High Courts20 Jan 2021Disposed Of
Ram Bhajju Yadav Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0152
Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a), 32(3)Bihar Prohibition And Excise Act, 2016 — Section 58, 92, 93
High Courts20 Jan 2021Disposed Of
Amar Kumar Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0151
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58, 92, 93
High Courts20 Jan 2021Disposed Of
Hoti Lal Ray @ Hoti Ray Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0150
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 38, 41, 58, 92, 93
High Courts20 Jan 2021Disposed Of
Pappu Yadav Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0149
Indian Penal Code, 1860 — Section 147, 148, 149, 160, 302, 307, 326, 386Arms Act, 1959 — Section 27
High Courts20 Jan 2021Dismissed
Amar Sahni Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0148
Indian Penal Code, 1860 — Section 34, 364(a), 506
High Courts20 Jan 2021Dismissed
Ankit Raj Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0147
Indian Penal Code, 1860 — Section 376Code Of Criminal Procedure, 1973 — Section 164