High Courts28 Jan 2021Disposed Of

Nandu Rai @ Nandu Yadav Vs State Of Bihar

Patna High Court · (2021) 01 PAT CK 0240

Indian Penal Code, 1860 — Section 272, 273Code Of Criminal Procedure, 1973 — Section 438(2)Bihar Prohibition And Excise Act, 2016 — Section 30(a)
High Courts28 Jan 2021Disposed Of

Rita Devi Vs State Of Bihar

Patna High Court · (2021) 01 PAT CK 0238

Indian Penal Code, 1860 — Section 379, 411Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts27 Jan 2021Dismissed

Munir @ Mustaque Vs State Of Bihar

Patna High Court · (2021) 01 PAT CK 0230

Indian Penal Code, 1860 — Section 34, 323, 354A, 354B, 504, 506Code Of Criminal Procedure, 1973 — Section 164Information Technology Act, 2000 — Section 66E, 67A