High Courts04 Jul 2019Disposed Off
Rama Kant Vs State Of Bihar Through And Ors
Patna High Court · (2019) 07 PAT CK 0047
COURT ARCHIVE
Patna High Court judgments, 2019
1,524 judgments · page 59 of 77
High Courts04 Jul 2019Disposed Off
Ramnath Singh Vs State Of Bihar Through And Ors
Patna High Court · (2019) 07 PAT CK 0046
High Courts04 Jul 2019Disposed Off
Sanjay Kumar Vs State Of Bihar Through And Ors
Patna High Court · (2019) 07 PAT CK 0045
High Courts04 Jul 2019Dismissed
Union Of India Through And Ors Vs Sona Devi And Ors
Patna High Court · (2019) 07 PAT CK 0044
High Courts04 Jul 2019Disposed Off
Vijay Kumar Das And Ors Vs State Of Bihar And Ors
Patna High Court · (2019) 07 PAT CK 0043
High Courts04 Jul 2019Dismissed
Ramjee Prasad Vs Bihar State Food And Civil Supply And Ors
Patna High Court · (2019) 07 PAT CK 0042
High Courts04 Jul 2019Dismissed
Sanjay Kumar Singh Vs Bihar State Power (Holding) And Ors
Patna High Court · (2019) 07 PAT CK 0041
High Courts04 Jul 2019Allowed
Gunjan Vs State Of Bihar And Ors
Patna High Court · (2019) 07 PAT CK 0040
High Courts04 Jul 2019Disposed Off
Suresh Singh And Ors Vs State Of Bihar Through And Ors
Patna High Court · (2019) 07 PAT CK 0039
High Courts04 Jul 2019Allowed
Shraddha Pandey And Anr Vs Bullet Kumar Bhardwaj
Patna High Court · (2019) 07 PAT CK 0038
Code Of Criminal Procedure, 1973 — Section 24Hindu Marriage Act, 1954 — Section 13(1)
High Courts04 Jul 2019Disposed Off
Dhrub Narain Chaudhary And Ors Vs State Of Bihar Through And Ors
Patna High Court · (2019) 07 PAT CK 0037
Contempt Of Courts Act, 1971 — Section 12Constitution Of India, 1950 — Article 215
High Courts04 Jul 2019Disposed Off
Mukesh Kumar Vs Samastipur Kshetriya And Ors
Patna High Court · (2019) 07 PAT CK 0036
High Courts04 Jul 2019Allowed
Pallavi Singh Vs Shankar Suman
Patna High Court · (2019) 07 PAT CK 0035
Code Of Criminal Procedure, 1973 — Section 24
High Courts04 Jul 2019Partly Allowed
Ragini Ojha And Ors Vs State Of Bihar And Anr
Patna High Court · (2019) 07 PAT CK 0034
Protection Of Women From Domestic Violence Act, 2005 — Section 2(a), 2(f), 2(q), 9(b), 37(2)(c)
High Courts04 Jul 2019Allowed
Reena Jha Vs State Of Bihar And Ors
Patna High Court · (2019) 07 PAT CK 0033
Indian Penal Code, 1860 — Section 34, 379, 498ADowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 317
High Courts04 Jul 2019Dismissed
Natwar Bhandari And Ors Vs State Of Bihar And Anr
Patna High Court · (2019) 07 PAT CK 0032
Indian Penal Code, 1860 — Section 34, 323, 324, 341, 354, 376
High Courts04 Jul 2019Allowed
Sabita Devi Vs State Of Bihar And Anr
Patna High Court · (2019) 07 PAT CK 0031
Indian Penal Code, 1860 — Section 323, 406, 420Negotiable Instruments Act, 1881 — Section 138
High Courts04 Jul 2019Allowed
Rahamtullah Vs State Of Bihar And Anr
Patna High Court · (2019) 07 PAT CK 0030
Indian Penal Code, 1860 — Section 34, 120B, 307, 323, 337, 341, 498(A)Code Of Criminal Procedure, 1973 — Section 482
High Courts04 Jul 2019Dismissed
Bipin Yadav Vs State Of Bihar
Patna High Court · (2019) 3 PLJR 930
Indian Penal Code, 1860 — Section 148, 149, 302Arms Act, 1959 — Section 27
High Courts04 Jul 2019Dismissed
Ajay Yadav Vs State Of Bihar And Ors
Patna High Court · (2019) 07 PAT CK 0028
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 307, 504Arms Act, 1959 — Section 27