High Courts03 Jul 2019Allowed

Md. Ansar Vsstate Of Bihar

Patna High Court · (2020) 1 PLJR 498

Code Of Criminal Procedure, 1973 — Section 100, 100(7), 313Explosive Rule, 2008 — Rule 2, 3, 5, 6, 7, 9Explosive Substance Act, 1908 — Section 2, 3, 4
High Courts03 Jul 2019Allowed

Sipahi Pasi Vs State Of Bihar

Patna High Court · (2019) 07 PAT CK 0265

Code Of Criminal Procedure, 1973 — Section 164, 313, 374(2), 389(1)Indian Penal Code, 1860 — Section 364(A), 395
High Courts03 Jul 2019Allowed

Sanjay Patel Vs State Of Bihar

Patna High Court · (2019) 3 PLJR 925

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(b)(iii)(c), Section 22(c), Section 23(c), 52(A)Code Of Criminal Procedure, 1973 — Section 313, Section 428
High Courts03 Jul 2019Dismissed

Sanjay Kumar Vs State Of Bihar

Patna High Court · (2019) 07 PAT CK 0023

Indian Penal Code, 1860 — Section 34, 302, 304BEvidence Act, 1872 — Section 106, 113B, 145, 155Code Of Criminal Procedure, 1973 — Section 161, 162, 313
High Courts03 Jul 2019Allowed

Meena Devi And Anr Vs State Of Bihar

Patna High Court · (2019) 07 PAT CK 0021

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(b)(ii)(c), 22(c), 23(c), 41, 42, 42(2), 43, 50, 50(1), 52ACode Of Criminal Procedure, 1973 — Section 100, 313, 414