High Courts28 Jun 2019Dismissed
Ram Prakash Singh Vs State Of Bihar And Ors
Patna High Court · (2019) 06 PAT CK 0001
COURT ARCHIVE
Patna High Court judgments, 2019
1,524 judgments · page 62 of 77
High Courts27 Jun 2019Allowed
M/S Commercial Steel Engineering Corporation Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 06 PAT CK 0010
Constitution Of India, 1950 — Article 226, 265Central Sales Tax (Registration And Turnover) Rules, 1957 — Rule 12Central Goods And Services Tax (CGST) Rules, 2017 — Rule 117, 117(3), 121
High Courts26 Jun 2019Allowed
Lakshmi Chouhan And Ors Vs State Of Bihar And Ors
Patna High Court · (2019) 06 PAT CK 0006
Indian Penal Code, 1860 — Section 34, 120B, 302
High Courts26 Jun 2019Allowed
Indian Oil Corporation Ltd. And Ors Vs Rupesh Kumar Verma
Patna High Court · (2019) 3 PLJR 1042
High Courts25 Jun 2019Disposed Of
Shankar Prasad Gupta Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 06 PAT CK 0011
High Courts21 Jun 2019Dismissed
Dhirendra Thakur Vs Anil Kumar Mishra And Ors
Patna High Court · (2019) 4 PLJR 912
Limitation Act, 1963 — Article 99Code Of Civil Procedure, 1908 — Order 21 Rule 90, Order 21 Rule 97
High Courts21 Jun 2019Allowed
Bimla Devi And Ors Vs State Of Bihar And Ors
Patna High Court · (2019) 4 PLJR 172
Bihar Pension Rules, 1950 — Rule 43(B)Bihar Government Servants (Classification, Control And Appeal) Rules, 2005 — Rule 17(14), 18, 18(3), 18(5), 18(6)
High Courts21 Jun 2019Allowed
Rahul Kirti And Ors Vs State Of Bihar And Ors
Patna High Court · (2019) 06 PAT CK 0007
Bihar Value Added Tax Act, 2005 — Section 9, 10, 12, 31, 31(2), 46A, 47, 86Indian Penal Code, 1860 — Section 193, 228
High Courts20 Jun 2019Allowed
Md. Irfan Khan Vs State Of Bihar And Anr
Patna High Court · (2019) 06 PAT CK 0012
Code Of Criminal Procedure, 1973 — Section 82, 83, 482Indian Penal Code, 1860 — Section 34, 323, 337, 341, 379, 427
High Courts20 Jun 2019Allowed
Abhay Kumar @ Abhay Patel Vs State Of Bihar And Anr
Patna High Court · (2019) 06 PAT CK 0009
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 482Negotiable Instruments Act, 1881 — Section 138
High Courts20 Jun 2019Allowed
Jullu Rahman And Ors Vs State Of Bihar
Patna High Court · (2019) 06 PAT CK 0005
Code Of Criminal Procedure, 1973 — Section 145, 161, 313Indian Penal Code, 1860 — Section 34, 147, 148, 149, 307, 302, 323, 324, 379
High Courts19 Jun 2019Allowed
Late Shanti Devi Through L.Rs. And Ors. Vs Raj Kumar Gupta And Anr.
Patna High Court · (2019) 06 PAT CK 0004
Limitation Act, 1908 — Article 142Code Of Civil Procedure, 1908 — Section 75, 76, 77, 78, 100Transfer Of Property Act, 1882 — Section 54, 118
High Courts19 Jun 2019Dismissed
Late Predyat @ Pradut Kumar Vs Late Nirmal Kanti Guha
Patna High Court · (2019) 06 PAT CK 0003
Code Of Civil Procedure, 1908 — Section 100, Order 41 Rule 4, Order 22 Rule 4(iv), Order 22 Rule 11Specific Relief Act, 1963 — Section 34Transfer Of Property Act, 1882 — Section 43
High Courts17 Jun 2019Allowed/Disposed Of
Jay Chandra Prasad Vs State Of Bihar Through The Secretary And Ors
Patna High Court · (2019) 4 PLJR 275
High Courts17 Jun 2019Allowed
M/S Pharmacity Partner Rajesh Kumar Mannujee Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2020) 1 PLJR 447
Drugs And Cosmetics Rules, 1945 — Rule 61(1)
High Courts30 May 2019Dismissed
Gyanendra Kumar Dubey Vs Chairman, Punjab National Bank And Ors
Patna High Court · (2019) 3 PLJR 699
Punjab National Bank Officer Employees (Discipline And Appeal) Regulations, 1977 — Regulation 4(j)Constitution Of India, 1950 — Article 226
High Courts30 May 2019Dismissed
Madan Manohar Prasad Vs State Of Bihar Through The Chief Secretary And Ors
Patna High Court · (2019) 05 PAT CK 0069
High Courts30 May 2019Dismissed
Dr. Shashi Kant Thakur Vs Dr. Rajendra Prasad Central Agricultural University And Ors
Patna High Court · (2019) 05 PAT CK 0065
Constitution Of India, 1950 — Article 14
High Courts30 May 2019Dismissed
Girijesh Kumar Verma Vs State Of Bihar And Ors
Patna High Court · (2019) 05 PAT CK 0046
High Courts30 May 2019Dismissed
Vijay Kumar Vs State Of Bihar Through The Secretary And Ors
Patna High Court · (2019) 05 PAT CK 0038