High Courts07 Jan 2019Dismissed

Tejashwi Prasad Yadav Vs State of Bihar And Ors

Patna High Court · (2019 ) 1 PLJR 508

Bihar Ministers’ Salaries and Allowances Act, 1953 — Section 2ABihar Government Premises (Rent, Recovery and Eviction) Act, 1956 — Section 2A, 14(2)Bihar Government Premises Allotment Administration Pool Rules, 1996 — Rule 2(Ka), 3(ka), 4, 7(Kha)11
High Courts04 Jan 2019Dismissed

Shiv Lal Mandar Vs State Of Bihar And Ors

Patna High Court · (2019) 2 PLJR 1193

Constitution Of India, 1950 — Article 226Bihar Land Reforms (Fixation Of Ceiling Area And Acquisition Of Surplus Land) Act, 1961 — Section 2(f), 16(3)
High Courts04 Jan 2019Allowed

Prashant Kumar Jha Vs State of Bihar

Patna High Court · (2019) 01 PAT CK 0002

Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 420Negotiable Instruments Act, 1881 — Section 138