High Courts30 Jan 2019
Santosh Kumar Khetan Vs State Of Bihar
Patna High Court · (2019 ) 1 PLJR 882
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120(B), 379, 411, 420, 461, 467, 468, 471
COURT ARCHIVE
Patna High Court judgments, 2019
1,524 judgments · page 75 of 77
High Courts30 Jan 2019Allowed
Praveen Sah And Ors Vs State Of Bihar
Patna High Court · (2019) 01 PAT CK 0039
Code Of Criminal Procedure, 1973 — Section 482
High Courts29 Jan 2019Dismissed
Manju Singh Vs State Of Bihar And Ors
Patna High Court · (2019) 2 PLJR 268
Constitution Of India, 1950 — Article 226Bihar Land Reforms Act, 1950 — Section 2(a), 2(j), 3Bihar Land Mutation Act, 2012 — Section 13
High Courts29 Jan 2019Disposed Of
Uma Shankar Tiwary And Ors Vs State Of Bihar Through The Chief Secretary And Ors
Patna High Court · (2019) 1 PLJR 773
Indian Penal Code, 1860 — Section 34, 148, 201, 302, 323, 379, 452
High Courts29 Jan 2019Dismissed
Rishikesh Kumar Singh Vs State Of Bihar Through The Principal Secretar And Ors
Patna High Court · (2019) 4 PLJR 49
Contract Act, 1872 — Section 2(a)
High Courts29 Jan 2019Dismissed
Raj Kumar Sharma @ Raj And Ors Vs State Of Bihar And Ors
Patna High Court · (2019) 01 PAT CK 0038
Bihar Cooperative Societies Act, 1935 — Section 6(1)(2), 40, 40(3)
High Courts28 Jan 2019Dismissed
Kundan Kumar And Ors Vs Government Of India Ministry Of Home And Ors
Patna High Court · (2019) 2 PLJR 53
High Courts28 Jan 2019Allowed
Lakhi Devi Vs Kamal Kishore Dubey
Patna High Court · (2019 ) 1 PLJR 773
Code Of Civil Procedure, 1908 — Order 43 Rule 1(d), Order 9 Rule 13, Order 9 Rule 9, Order 23 Rule 3
High Courts25 Jan 2019Disposed Of
Neha Raj Vs State Of Bihar And Ors
Patna High Court · (2019) 3 PLJR 1129
High Courts25 Jan 2019Allowed
Chhatrabali Singh And Ors Vs State Of Bihar
Patna High Court · (2019) 01 PAT CK 0036
Code Of Criminal Procedure, 1973 — Section 482
High Courts24 Jan 2019Dismissed
Hari Prasad Giri And Ors Vs State Of Bihar
Patna High Court · (2019) 01 PAT CK 0035
Indian Penal Code, 1860 — Section 304B, 498ACode Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 113B
High Courts24 Jan 2019Allowed
Murari Yadav Vs State Of Bihar
Patna High Court · (2019) 01 PAT CK 0030
Indian Penal Code, 1860 — Section 34, 302Arms Act, 1959 — Section 27Code Of Criminal Procedure, 1973 — Section 161, 313
High Courts23 Jan 2019Allowed
Topline Infra Projects Pvt. Ltd Vs State Of Bihar And Ors
Patna High Court · (2019 ) 1 PLJR 667
High Courts23 Jan 2019
Abdullah Ansari Vs State Of Bihar
Patna High Court · (2019) 01 PAT CK 0033
Indian Penal Code, 1860 — Section 34, 201, 302
High Courts22 Jan 2019Dismissed
Dr. Digambar Jha And Ors Vs State Of Bihar And Ors
Patna High Court · (2019) 2 PLJR 99
High Courts22 Jan 2019Disposed off
D.B.S Constructions Pvt. Ltd Vs State Of Bihar
Patna High Court · (2019) 01 PAT CK 0032
High Courts21 Jan 2019Dismissed
Mahendra Thakur Vs State Of Bihar And Ors
Patna High Court · (2019) 4 PLJR 235
Constitution Of India, 1950 — Article 14
High Courts21 Jan 2019Disposed off
State Of Bihar And Ors Vs Deepak Kumar
Patna High Court · (2019 ) 1 PLJR 664
Arms Act, 1959 — Section 14, 14(1)(b)(i)(3)Arms Rules, 2016 — Rule 12(1)(3), 12(3)(a)
High Courts17 Jan 2019Allowed
Pappu Jha Vs State Of Bihar
Patna High Court · (2019) 01 PAT CK 0029
Code Of Criminal Procedure, 1973 — Section 83, 313, 374(2)Indian Penal Code, 1860 — Section 149, 201, 302Arms Act, 1959 — Section 27
High Courts15 Jan 2019Allowed
State Of Bihar And Ors Vs Tapan Kumar Awasthi And Ors
Patna High Court · (2019) 1 PLJR 659
Constitution Of India, 1950 — Article 14