COURT ARCHIVE

Patna High Court judgments, 2019

1,524 judgments · page 76 of 77

High Courts15 Jan 2019Dismissed

Ashok Kumar Mandal Vs State Of Bihar And Ors

Patna High Court · (2019) 1 PLJR 712

Indian Penal Code, 1860 — Section 120B, 165, 166, 225B, 466, 468, 471, 477Classification, Control & Appeal) Rules, 1965 — Rule 14(x), 14(ix)

High Courts11 Jan 2019Allowed

Bishambhar Prasad Singh Vs State Of Bihar And Ors

Patna High Court · (2019 ) 1 PLJR 109

Code Of Criminal Procedure, 1973 — Section 2(u), 24, 24(3), 25, 321, 397, 401, 494Indian Penal Code, 1860 — Section 34, 302

High Courts11 Jan 2019Dismissed

Binod Kumar Vs State Of Bihar And Ors

Patna High Court · (2019 ) 1 PLJR 377

Code Of Criminal Procedure, 1973 — Section 202, 482

High Courts11 Jan 2019Dismissed

Roop Devi Vs State Of Bihar And Ors

Patna High Court · (2019) 01 PAT CK 0025

Bihar Panchayat Raj Act, 2006 — Section 125A, 137, 139Bihar Panchayat Raj Rules, 2006 — Rule 39, 108Code Of Civil Procedure, 1908 — Order 4 Rule 1, Order 6 Rule 15, Order 7 Rule 11

High Courts10 Jan 2019Disposed Of

Pashupati Bagchi Vs State Of Bihar And Anr

Patna High Court · (2019) 2 PLJR 75

Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 153(3), 154, 154(1), 154(3), 155(2), 156(1), 156(3), 482Indian Penal Code, 1860 — Section 415, 420, 467, 468, 471

High Courts10 Jan 2019Allowed

Gayatri Devi Vs Basanti Devi And Ors

Patna High Court · (2019) 01 PAT CK 0024

Arbitration Act, 1940 — Section 14, 17

High Courts10 Jan 2019Dismissed

Sukhdeo Bhagat And Ors Vs State Of Bihar And Ors

Patna High Court · (2019 ) 1 PLJR 370

Code Of Criminal Procedure, 1973 — Section 397, 482Indian Penal Code, 1860 — Section 420

High Courts09 Jan 2019Dismissed

Subhan Vs State Of Bihar

Patna High Court · (2019) 01 PAT CK 0022

Code Of Criminal Procedure, 1973 — Section 161, 313, 374(2)Indian Penal Code, 1860 — Section 376

High Courts08 Jan 2019Dismissed

Shashank Shekhar Sinha Vs State Of Bihar Through The Principal Secretary And Ors

Patna High Court · (2019) 2 PLJR 16

Constitution Of India, 1950 — Article 226

High Courts08 Jan 2019Disposed off

Assistant Commissioner of Income Tax Vs Union of India

Patna High Court · (2019) 01 PAT CK 0014

Income Tax Act, 1961 — Section 153, 153A, 153C, 234A, 234B, 234C, 245A, 245B, 245C, 245D(4), 245C(1), 245D(1), 245D(4), 245D(2C)Constitution of India, 1950 — Article 226

High Courts08 Jan 2019Allowed

Subodh Kumar Vs State of Bihar And Ors

Patna High Court · (2019) 01 PAT CK 0013

Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 341, 380

High Courts08 Jan 2019Allowed

Sudhir Kumar Chourasia Vs State of Bihar

Patna High Court · (2019) 01 PAT CK 0012

Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 279, 304A

High Courts08 Jan 2019Allowed

Rataneswar Upadhaya And Ors Vs State of Bihar And Ors

Patna High Court · (2019) 01 PAT CK 0011

Code of Criminal Procedure, 1973 — Section 145, 482Indian Penal Code, 1860 — Section 420, 468, 471

High Courts08 Jan 2019Allowed

Munna Gope Vs State of Bihar

Patna High Court · (2019) 2 PLJR 1171

Indian Penal Code, 1860 — Section 34, 302, 307, 323, 341Arms Act, 1959 — Section 27Code of Criminal Procedure, 1973 — Section 161, 172(2), 313

High Courts08 Jan 2019Dismissed

Siya Ram Bind @ Shiya Ram Bind Vs State of Bihar

Patna High Court · (2019) 01 PAT CK 0009

Indian Penal Code, 1860 — Section 147, 148, 149, 201, 302Arms Act, 1959 — Section 27, 27(i)Code of Criminal Procedure, 1973 — Section 161, 313

High Courts08 Jan 2019Dismissed

Bijendra Goswami And Ors Vs Surendra Goshwami

Patna High Court · (2019) 01 PAT CK 0008

Code of Civil Procedure, 1908 — Order 23 Rule 1(3), Order 23 Rule 1AConstitution of India, 1950 — Article 227

High Courts08 Jan 2019Dismissed

State of Bihar & Ors Vs Kaushal Kumar Singh

Patna High Court · (2019 ) 1 PLJR 790

Bihar Home Guard Rules, 1953 — Rule 7, 15, 16

High Courts08 Jan 2019Dismissed

Urmila Devi Vs State of Bihar

Patna High Court · (2019) 01 PAT CK 0006

Land Acquisition Act, 1894 — Section 5AConstitution of India, 1950 — Article 251, 254

High Courts08 Jan 2019Dismissed

Chandrama Kumari Vs State of Bihar And Ors

Patna High Court · (2019) 01 PAT CK 0005

High Courts07 Jan 2019Allowed

Ashok Roy And Ors Vs State of Bihar And Ors

Patna High Court · (2019 ) 1 PLJR 739

Indian Penal Code, 1860 — Section 376, 511Code of Criminal Procedure, 1973 — Section 192(2), 202, 313