High Courts28 May 2019Allowed
Kamal Kishore Prasad Vs State Of Bihar Through Principal Secretary And Ors
Patna High Court · (2019) 05 PAT CK 0030
COURT ARCHIVE
Patna High Court judgments, 2019
1,524 judgments · page 63 of 77
High Courts27 May 2019Disposed Of
Ramasish Prasad Sharma And Ors Vs State Of Bihar Through The Collector And Ors
Patna High Court · (2019) 05 PAT CK 0063
High Courts27 May 2019Allowed
Shailendra Kumar Vs State Of Bihar Through The Commissioner And Ors
Patna High Court · (2019) 05 PAT CK 0041
Arms Act, 1959 — Section 3, 4, 5, 10, 12, 13, 14
High Courts27 May 2019Allowed
Vishwanath Dubey Vs State Of Bihar And Ors
Patna High Court · (2019) 05 PAT CK 0039
Code Of Criminal Procedure, 1973 — Section 133
High Courts21 May 2019Allowed
Cti Infrastructure Private Limited Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 05 PAT CK 0076
Constitution Of India, 1950 — Article 19(1)(d), 19(1)(g), 226, 301, 302, 304(b)Bihar Prohibition And Excise Act, 2016 — Section 2(50), 14, 14(4), 15, 16, 30, 30(a), 97
High Courts17 May 2019Allowed
Krishnadeo Das Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 3 PLJR 631
High Courts17 May 2019Dismissed
Naresh Kumar Sinha Vs State Of Bihar And Ors
Patna High Court · (2019) 3 PLJR 614
High Courts17 May 2019Allowed
Kaushal Kishore Thakur Vs Indian Bank Through C.M.D. And Ors
Patna High Court · (2019) 3 PLJR 32
Indian Bank Officer Employees’ (Discipline And Appeal) Regulations, 1976 — Regulation 4(f), 4(h)Indian Bank (Employees) Pension Regulations, 1995 — Regulation 14, 33, 33(1), 46
High Courts17 May 2019Disposed Of
Ram Pravesh Thakur And Ors Vs State Of Bihar And Anr
Patna High Court · (2019) 05 PAT CK 0049
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 323, 325, 341
High Courts17 May 2019Dismissed
Jitendra Prasad Vs State Of Bihar Through Chief Secretary And Ors
Patna High Court · (2019) 05 PAT CK 0040
Constitution Of India, 1950 — Article 226, 227Bihar Pension Rule, 1950 — Rule 43(b), 139, 139(b)
High Courts17 May 2019Dismissed
Md. Israil Vs State Of Bihar Through Principal Secretary And Ors
Patna High Court · (2019) 05 PAT CK 0031
Bihar Minor Mineral Concession Rules, 1972 — Rule 9, 22, 25, 26(4), 26(6), 33, 33(1), 33(3), 40, 40(7), 40(8), 40(9), 40(10), 43Mines And Minerals (Development And Regulation) Act, 1957 — Section 9, 15, 21
High Courts17 May 2019Dismissed
Manohar Lal Singh Vs State Of Bihar
Patna High Court · (2019) 3 PLJR 153
Constitution Of India, 1950 — Article 142Indian Penal Code, 1860 — Section 307, 324, 394Code Of Criminal Procedure, 1973 — Section 313, 320
High Courts17 May 2019
Ram Vinay Yadav Vs State Of Bihar
Patna High Court · (2019) 2 PLJR 1089
Constitution Of India, 1950 — Article 14, 17, 19, 19(1)(g), 21, 32, 47, 200, 201, 226, 227, 246, 246(1), 246(3), 254, 254(1), 254(2)Patna High Courts Rules, 1916 — Rule 1, 11, 12Code Of Criminal Procedure, 1973 — Section 4, 4(2), 5, 41, 41(A), 360, 360(1), 438, 439, 440, 482
High Courts16 May 2019Allowed
Ashok Yadav @ Ashoshk And Ors Vs State Of Bihar
Patna High Court · (2019) 05 PAT CK 0080
Code Of Criminal Procedure, 1973 — Section 190, 482Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 302, 307, 323, 324, 325, 326, 504, 506Arms Act, 1959 — Section 27
High Courts16 May 2019Dismissed
(Dr.) Saifullah Khalid Vs State Of Bihar Through The Principal And Ors
Patna High Court · (2019) 05 PAT CK 0073
High Courts16 May 2019Allowed
M/S Indian Traders Vs State Of Bihar Through The District And Ors
Patna High Court · (2019) 4 PLJR 190
Constitution Of India, 1950 — Article 226Income Tax Act, 1961 — Section 131, 132, 132A, 226(3)
High Courts16 May 2019Disposed Of
Raj Kamal And Ors Vs Bihar State Power Holding Company Limited And Ors
Patna High Court · (2019) 05 PAT CK 0060
High Courts16 May 2019Allowed
Ravi Kumar Patel Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 05 PAT CK 0058
Indian Forest Act, 1927 — Section 52(3)
High Courts16 May 2019Allowed
Ajit Poddar And Ors Vs State Of Bihar And Ors
Patna High Court · (2019) 05 PAT CK 0013
Indian Penal Code, 1860 — Section 120(B), 201, 304(B), 498(A)Code Of Criminal Procedure, 1973 — Section 156(3), 161, 313Dowry Prohibition Act, 1961 — Section 3, 4
High Courts15 May 2019Dismissed
Mubarak Hussain @ Md. Mubarak Hussain Vs State Of Bihar Through The Principal And Ors
Patna High Court · (2019) 05 PAT CK 0061
Bihar Saw Mills (Regulation) Rules, 1993 — Rule 3, 4, 6Bihar Saw Mills (Regulation) Act, 1990 — Section 7, 7(5)