High Courts10 May 2019Dismissed

Buttan Sao Vs State Of Bihar

Patna High Court · (2019) 05 PAT CK 0023

Code Of Criminal Procedure, 1973 — Section 313, 374(4)Indian Penal Code, 1860 — Section 302, 304(B)Evidence Act, 1872 — Section 60, 106
High Courts07 May 2019Dismissed

Budhu Yadav And Ors Vs State Of Bihar And Ors

Patna High Court · (2019) 05 PAT CK 0081

Constitution Of India, 1950 — Article 226Bihar Consolidation Of Holdings And Prevention Of Fragmentation Act, 1956 — Section 4, 35Bihar Tenancy Act, 1885 — Section 103, 106
High Courts07 May 2019Allowed

Rajmani Singh And Ors Vs State Of Bihar And Anr

Patna High Court · (2019) 05 PAT CK 0052

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 147, 149, 304, 307, 323, 341, 379, 448, 452, 504, 506Code Of Criminal Procedure, 1898 — Section 561(A)