High Courts05 Jul 2019Dismissed
Vivekanand Tiwari Vs Chandra Bhushan Singh
Patna High Court · (2019) 07 PAT CK 0066
Constitution Of India, 1950 — Article 227
COURT ARCHIVE
Patna High Court judgments, 2019
1,524 judgments · page 58 of 77
High Courts05 Jul 2019Allowed
Md. Rizwan Vs State Of Bihar
Patna High Court · (2019) 3 PLJR 921
Indian Penal Code, 1860 — Section 363, 366, 376Code Of Criminal Procedure, 1973 — Section 164, 313, 428
High Courts05 Jul 2019Disposed Off
Ramchandra Prasad Yadav Vs State Of Bihar Through And Ors
Patna High Court · (2019) 07 PAT CK 0064
High Courts05 Jul 2019Allowed
Imperishable Security Services Pvt. Ltd. And Anr Vs State Of Bihar Through And Ors
Patna High Court · (2019) 07 PAT CK 0063
High Courts05 Jul 2019Disposed Off
Union Of India Through Secretary And Ors Vs Ujaria Devi
Patna High Court · (2019) 07 PAT CK 0062
Railway Services (Pension) Rules, 1993 — Rule 20, 31, 107
High Courts05 Jul 2019Dismissed
Ranjeet Kumar Vs State Of Bihar And Anr
Patna High Court · (2019) 07 PAT CK 0061
Indian Penal Code, 1860 — Section 498ADowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 397
High Courts05 Jul 2019Allowed
Isharat Praveen And Ors Vs State Of Bihar And Ors
Patna High Court · (2019) 07 PAT CK 0060
Indian Penal Code, 1860 — Section 34, 120(B), 147, 307, 323, 325, 341, 379, 380, 417, 465, 448, 504, 506
High Courts05 Jul 2019Allowed
Rajani Kant Mishra Vs State Of Bihar And Anr
Patna High Court · (2019) 07 PAT CK 0059
Indian Penal Code, 1860 — Section 120B, 406, 420Code Of Criminal Procedure, 1973 — Section 482
High Courts05 Jul 2019Dismissed
Shyam Narayan Chourasiya And Anr Vs State Of Bihar And Ors
Patna High Court · (2019) 07 PAT CK 0058
Indian Penal Code, 1860 — Section 323, 354, 376, 504
High Courts05 Jul 2019Allowed
Krishna Mohan Bhagat And Ors Vs State Of Bihar And Anr
Patna High Court · (2019) 07 PAT CK 0057
Indian Penal Code, 1860 — Section 34, 323, 341, 380Code Of Criminal Procedure, 1973 — Section 202
High Courts05 Jul 2019Dismissed
Nand Kishor Patel And Ors Vs State Of Bihar And Ors
Patna High Court · (2019) 07 PAT CK 0056
Indian Penal Code, 1860 — Section 120(B), 304
High Courts05 Jul 2019Allowed
Indrajeet Mahto And Ors Vs State Of Bihar And Anr
Patna High Court · (2019) 07 PAT CK 0055
Indian Penal Code, 1860 — Section 34, 366Code Of Criminal Procedure, 1973 — Section 164
High Courts05 Jul 2019Dismissed
Kavita Kumari Vs State Of Bihar Through
Patna High Court · (2019) 07 PAT CK 0054
Police Act, 1971 — Section 8Bihar Police Manual, 1978 — Rule 808
High Courts04 Jul 2019Allowed
Pramod Rai Vs State Of Bihar
Patna High Court · (2019) 07 PAT CK 0272
Code Of Criminal Procedure, 1973 — Section 100, 397, 401Arms Act, 1959 — Section 25(1)(B)(a), 26, 35Arms Rules, 2016 — Rule 103(3)
High Courts04 Jul 2019Dismissed
Pramod Kumar Vs Sandhya Kumari Burnwal
Patna High Court · (2019) 07 PAT CK 0053
Indian Penal Code, 1860 — Section 498AHindu Marriage Act, 1955 — Section 24Constitution Of India, 1950 — Article 227
High Courts04 Jul 2019Dismissed
Suresh Prasad Singh Vs Ashok Kumar Singh
Patna High Court · (2019) 07 PAT CK 0052
Code Of Civil Procedure, 1908 — Section 151, Order 6 Rule 17
High Courts04 Jul 2019Dismissed
Sujit Kumar Vs Guriya Kumari
Patna High Court · (2019) 07 PAT CK 0051
Code Of Criminal Procedure, 1973 — Section 125, 125(1), 161(3)Indian Penal Code, 1860 — Section 34, 494, 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts04 Jul 2019Dismissed
Vijay Prasad Sharma And Anr Vs Amar Prasad Sharma
Patna High Court · (2019) 07 PAT CK 0050
Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 1Constitution Of India, 1950 — Article 227
High Courts04 Jul 2019Allowed
Jitan Singh Vs State Of Bihar And Ors
Patna High Court · (2019) 07 PAT CK 0049
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(b)(ii)(c), 52A, 55, 57Code Of Criminal Procedure, 1973 — Section 313
High Courts04 Jul 2019Allowed
Junaid Alam Vs State Of Bihar
Patna High Court · (2019) 07 PAT CK 0048
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(b)(ii)(c), 22(c), 41, 42, 43, 50, 50(1), 52(A), 52(A)(2)Code Of Criminal Procedure, 1973 — Section 100, 313, 428