High Courts08 Jul 2019Allowed
Prince Vs State Of Bihar Through Principal Secretary And Ors
Patna High Court · (2019) 07 PAT CK 0107
Indian Penal Code, 1860 — Section 272, 273Bihar Prohibition And Excise Act, 2016 — Section 47(a)
COURT ARCHIVE
Patna High Court judgments, 2019
1,524 judgments · page 56 of 77
High Courts08 Jul 2019Allowed
Pradeep Kumar Singh Vs State Of Bihar Through And Ors
Patna High Court · (2019) 07 PAT CK 0106
Bihar Prohibition And Excise Act, 2016 — Section 30(A), 37(B)
High Courts08 Jul 2019Allowed
Chandan Kumar Chouhan Vs State Of Bihar Through And Ors
Patna High Court · (2019) 07 PAT CK 0105
Bihar Prohibition And Excise Act, 2016 — Section 30(a)
High Courts08 Jul 2019Allowed
Pramod Kumar Yadav Vs State Of Bihar Through And Ors
Patna High Court · (2019) 07 PAT CK 0104
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 38(i)
High Courts08 Jul 2019Allowed
Ravindra Ray Vs State Of Bihar Through And Ors
Patna High Court · (2019) 07 PAT CK 0103
Indian Penal Code, 1860 — Section 272, 273Bihar Prohibition And Excise Act, 2016 — Section 30(a)
High Courts08 Jul 2019Allowed
Suresh Yadav Vs State Of Bihar Through Principal Secretary And Ors
Patna High Court · (2019) 07 PAT CK 0102
Bihar Prohibition And Excise Act, 2016 — Section 37(b)
High Courts08 Jul 2019Allowed
Munna Kumar Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 07 PAT CK 0101
Indian Penal Code, 1860 — Section 34, 272, 273Bihar Prohibition And Excise Act, 2016 — Section 30(a)(d)
High Courts08 Jul 2019Allowed
Pritam Kumar Vs State Of Bihar Through And Ors
Patna High Court · (2019) 07 PAT CK 0100
Bihar Prohibition And Excise Act, 2016 — Section 30(a)
High Courts08 Jul 2019Allowed
Rahul Vs State Of Bihar Through And Ors
Patna High Court · (2019) 07 PAT CK 0099
Bihar Prohibition And Excise Act, 2016 — Section 30(a)
High Courts08 Jul 2019Allowed
Sanjay Sahni Vs State Of Bihar Through And Ors
Patna High Court · (2019) 07 PAT CK 0098
Bihar Prohibition And Excise Act, 2016 — Section 30(a)
High Courts08 Jul 2019Allowed
Uday Kumar Vs State Of Bihar Through And Ors
Patna High Court · (2019) 07 PAT CK 0097
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 56(b)
High Courts08 Jul 2019Allowed
Ramji Prasad Yadav Vs State Of Bihar Through And Ors
Patna High Court · (2019) 07 PAT CK 0096
Bihar Prohibition And Excise (Amendment) Act, 2016 — Section 37(B)(c)Indian Penal Code, 1860 — Section 290, 307, 323, 341, 353
High Courts08 Jul 2019Allowed
Anil Singh Vs State Of Bihar Through And Ors
Patna High Court · (2019) 07 PAT CK 0095
Bihar Prohibition And Excise Act, 2016 — Section 30(a)
High Courts08 Jul 2019Allowed
Santosh Kumar Vs State Of Bihar Through And Ors
Patna High Court · (2019) 07 PAT CK 0094
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 37(b), 38(1)
High Courts08 Jul 2019Allowed
Naresh Chaudhary Vs State Of Bihar Through And Ors
Patna High Court · (2019) 07 PAT CK 0093
Bihar Prohibition And Excise Act, 2016 — Section 30(a)
High Courts08 Jul 2019Allowed
Prakash Kumar Gupta Vs State Of Bihar Through And Ors
Patna High Court · (2019) 07 PAT CK 0092
High Courts08 Jul 2019Allowed
Deepak Singh Vs State Of Bihar And Ors
Patna High Court · (2019) 07 PAT CK 0091
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 38, 47
High Courts08 Jul 2019Allowed
Deepak Kumar Vs State Of Bihar Through And Ors
Patna High Court · (2019) 07 PAT CK 0090
High Courts08 Jul 2019Allowed
Ranjan Prasad Srivastava Vs State Of Bihar Through And Ors
Patna High Court · (2019) 07 PAT CK 0089
Prevention Of Corruption Act, 1988 — Section 7, 13(b), 13(2)Bihar Government Servants (Classification, Control And Appeal) Rules, 2005 — Rule 17(3), 17(4), 17(5), 17(6), 17(7), 17(8), 17(9), 17(10), 17(11), 17(12), 17(13), 17(14), 17(15), 17(16), 17(17), 17(18), 17(19), 17(20), 17(21), 17(22), 17(23)
High Courts08 Jul 2019Disposed Off
Branch Manager National Insurance Company Ltd Vs Shushila Devi And Ors
Patna High Court · (2019) 07 PAT CK 0088
Motor Vehicles Act, 1988 — Section 173