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Patna High Court judgments, 2019

1,524 judgments · page 54 of 77

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High Courts08 Jul 2019Allowed

Satyendra Prasad Singh Vs State Of Bihar Through The Chief Secretary And Ors

Patna High Court · (2019) 07 PAT CK 0147

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High Courts08 Jul 2019Disposed Off

Raj Kishore Sinha Vs State Of Bihar And Ors

Patna High Court · (2019) 07 PAT CK 0146

Prevention Of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2)Constitution Of India, 1950 — Article 311(2)
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High Courts08 Jul 2019Dismissed

State Of Bihar Through The Range And Ors Vs Upendra Yadav And Ors

Patna High Court · (2019) 07 PAT CK 0145

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High Courts08 Jul 2019Dismissed

Bikrama Singh Vs State Of Bihar Through And Ors

Patna High Court · (2019) 3 PLJR 1083

Constitution Of India, 1950 — Article 226
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High Courts08 Jul 2019Disposed Off

Pratap Kumar Vs State Of Bihar Through And Ors

Patna High Court · (2019) 07 PAT CK 0143

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High Courts08 Jul 2019Disposed Off

Rakesh Kumar Singh Vs State Of Bihar Through And Ors

Patna High Court · (2019) 07 PAT CK 0142

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High Courts08 Jul 2019Disposed Off

Kumar Shiv Rajan Vs State Of Bihar Through And Ors

Patna High Court · (2019) 07 PAT CK 0141

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High Courts08 Jul 2019Disposed Off

Govind Prasad Vs State Of Bihar Through Principal Secretary And Ors

Patna High Court · (2019) 07 PAT CK 0140

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High Courts08 Jul 2019Disposed Off

Rabindra Kumar And Ors Vs State Of Bihar And Ors

Patna High Court · (2019) 07 PAT CK 0139

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High Courts08 Jul 2019Disposed Off

Kumari Rachna Bharti Vs State Of Bihar Through The Principal Secretary And Ors

Patna High Court · (2019) 07 PAT CK 0138

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High Courts08 Jul 2019Disposed Off

Priyadarshini Shrutika Vs State Of Bihar Through The District Magistrate And Ors

Patna High Court · (2019) 07 PAT CK 0137

Bihar State Electricity Board Service Rules, 1976 — Rule 11
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High Courts08 Jul 2019Allowed

Vijay Kumar Singh Vs State Of Bihar And Ors

Patna High Court · (2019) 3 PLJR 928

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High Courts08 Jul 2019Disposed Off

Sintoo Kumar Vs State Of Bihar Through The Principal Secretary And Ors

Patna High Court · (2019) 07 PAT CK 0135

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High Courts08 Jul 2019Disposed Off

Bihar State Co- Operative Marketing Union Ltd. Vs Central Board Of Trustees Through Its Chairman And Ors

Patna High Court · (2019) 07 PAT CK 0134

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High Courts08 Jul 2019Disposed Off

M/S Laxmi Enterprises Vs Union Of India Through And Ors

Patna High Court · (2019) 07 PAT CK 0133

Finance Act, 1994 — Section 72
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High Courts08 Jul 2019Disposed Off

Vidya Nand Ram Vs State Of Bihar Through Chief Secretary And Ors

Patna High Court · (2019) 07 PAT CK 0132

Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 4(1), 4(5)
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High Courts08 Jul 2019Dismissed

K.K. Pathak Vs High Court Of Judicature At Patna Through Registrar General

Patna High Court · (2019) 07 PAT CK 0131

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High Courts08 Jul 2019Allowed

Ghanshyam Jha Vs State Of Bihar Through The Principal Secretary And Ors

Patna High Court · (2019) 3 PLJR 933

Bihar Government Servants (Classification, Control And Appeal) Rules, 2005 — Rule 13(3), 18(3), 18(7), 21, 28Bihar Executive Business Rules, 1979 — Rule 22(2)
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High Courts08 Jul 2019Allowed

Goodwill Contractors Pvt. Ltd. Vs State Of Bihar Through The Principal Secretary And Ors

Patna High Court · (2019) 07 PAT CK 0129

Bihar Prohibition And Excise Act, 2016 — Section 30(a), 41(1)
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High Courts08 Jul 2019Allowed

Mithilesh Kumar Vs State Of Bihar Through Its Principal Secretary And Ors

Patna High Court · (2019) 07 PAT CK 0128

Bihar Prohibition And Excise Act, 2016 — Section 30(a)
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