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Patna High Court judgments, 2019

1,524 judgments · page 52 of 77

High Courts10 Jul 2019Allowed

Shanti Devi Vs State Of Bihar And Ors

Patna High Court · (2019) 07 PAT CK 0191

Limitation Act, 1963 — Section 5Code Of Criminal Procedure, 1973 — Section 313, 378(3)Indian Penal Code, 1860 — Section 34, 201, 302, 304B
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High Courts10 Jul 2019Dismissed

Krishna Singh Vs State Of Bihar

Patna High Court · (2019) 07 PAT CK 0187

Indian Penal Code, 1860 — Section 376(2)Protection Of Children From Sexual Offences Act, 2012 — Section 3, 5, 6, 7, 9, 42, 29, 30, 31, 31(2), 31(3), 31(4), 33(4), 35, 36Code Of Criminal Procedure, 1973 — Section 4(2), 164, 313
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High Courts10 Jul 2019Dismissed

Anup Kumar And Anr Vs State Of Bihar

Patna High Court · (2019) 07 PAT CK 0186

Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(x)(xi), 14A(2), 18Code Of Criminal Procedure, 1973 — Section 41, 41A, 438
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High Courts10 Jul 2019Allowed

Shiv Kumar Agrawal And Ors Vs State Of Bihar Through And Ors

Patna High Court · (2019) 07 PAT CK 0178

Food Safety And Standards Act, 2006 — Section 3(zz), 26, 27, 59, 59(ii), 59(iii)Food Safety And Standards (Food Products Standards And Food Additives) Regulations, 2011 — Regulation 2.4.6.1, 2.4.6.1(14)Food Safety And Standards (Licensing And Registration Of Food Businesss) Regulations, 2011 — Regulation 2.1.2
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High Courts10 Jul 2019Allowed

Parmanand Yadav Vs State Of Bihar

Patna High Court · (2019) 07 PAT CK 0177

Code Of Civil Procedure, 1908 — Section 482Indian Penal Code, 1860 — Section 34, 414Evidence Act, 1872 — Section 25, 26, 30
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