High Courts11 Jul 2019Allowed

Ramchandra Mahton Vs State Of Bihar

Patna High Court · (2019) 07 PAT CK 0176

Code Of Criminal Procedure, 1973 — Section 100, 397, 401Arms Act, 1959 — Section 26, 25(1B)A, 35Arms Rules, 2016 — Rule 103(3)
High Courts11 Jul 2019Allowed

Noori Vs Saghir Ahmad

Patna High Court · (2019) 07 PAT CK 0173

Code Of Civil Procedure, 1908 — Order 47 Rule 1(A)Indian Registration Act, 1908 — Section 17, 49Transfer Of Property Act, 1882 — Section 123, 129