High Courts10 Jul 2019Allowed
Baliram Sah Vs Union Of India Through And Ors
Patna High Court · (2019) 07 PAT CK 0163
Railways Act, 1989 — Section 123(c), 124(A)
COURT ARCHIVE
Patna High Court judgments, 2019
1,524 judgments · page 53 of 77
High Courts10 Jul 2019Dismissed
Branch Manager And Ors Vs Rajesh Paswan And Ors
Patna High Court · (2019) 07 PAT CK 0162
Motor Vehicles Act, 1988 — Section 163A
High Courts09 Jul 2019Allowed
Kalawati Devi Vs Union Of India Through The Principal And Ors
Patna High Court · (2020) 1 PLJR 85
Defence Pension Payment Instructions (Defence PPI), 2013 — Rule 103.2
High Courts09 Jul 2019Allowed
Umesh Kumar And Ors Vs State Of Bihar Through The Principal Secretary
Patna High Court · (2019) 07 PAT CK 0160
Bihar Prohibition And Excise Act, 2016 — Section 2(16), 2(32), 2(40), 2(40)(v), 3, 30(a), 30(c), 30(d), 32, 56, 97Mahua Flower Act, 2016 — Section 2(e), 3, 5, 13Bihar Excise (Mahua Flowers) Rules, 2006 — Rule 3, 32
High Courts09 Jul 2019Dismissed
Sanjay Bind Vs State Of Bihar
Patna High Court · (2019) 07 PAT CK 0159
Code Of Criminal Procedure, 1973 — Section 53A, 164, 313, 374(2)Indian Penal Code, 1860 — Section 207, 354, 376, 377
High Courts09 Jul 2019Allowed
Bineeta Devi Vs State Of Bihar Through And Ors
Patna High Court · (2019) 07 PAT CK 0158
Bihar Cooperative Societies Act, 1935 — Section 41(5), 41(6), 48
High Courts09 Jul 2019Disposed Off
Nitya Nand Prasad Gupta Vs State Of Bihar Through The Pinki Pal And Ors
Patna High Court · (2019) 07 PAT CK 0157
Bihar State Housing Board (Management And Disposal Of Housing Estates) Regulation, 1983 — Regulation 2(xxiii)
High Courts09 Jul 2019Allowed
Sarika Kumari And Anr Vs Pashupati Prasad Bairoliya And Ors
Patna High Court · (2019) 07 PAT CK 0156
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts09 Jul 2019Disposed Off
Branch Manager Vs Most. Rekha Devi And Ors
Patna High Court · (2019) 07 PAT CK 0155
Indian Penal Code, 1860 — Section 237, 304A
High Courts09 Jul 2019Allowed
Suresh Singh And Anr Vs Union Of India Through The General Manager
Patna High Court · (2019) 07 PAT CK 0154
High Courts09 Jul 2019Allowed
Abhinav Kumar Vs State Of Bihar Through Principal Secretary And Ors
Patna High Court · (2019) 07 PAT CK 0087
Indian Penal Code, 1860 — Section 34, 120B, 414Bihar Prohibition And Excise Act, 2016 — Section 30(a)
High Courts09 Jul 2019Disposed Off
Bihar State Central Bank Employee's Union Vs State Of Bihar Through The Labour And Ors
Patna High Court · (2019) 07 PAT CK 0086
High Courts09 Jul 2019Dismissed
Bihar State Hydroelectric Power Corporation Ltd. Vs Union Of India Through The Principal Secretary And Ors
Patna High Court · (2019) 07 PAT CK 0085
Micro Small And Medium Enterprises Development Act, 2006 — Section 17, 18, 18(3), 18(4), 20Arbitration And Conciliation Act, 1996 — Section 7(1), 65, 66, 67, 68, 69, 70, 71, 72, 73, 74, 75, 76, 77, 78, 79, 80, 81
High Courts08 Jul 2019Dismissed
Sunanina Kumari Vs State Of Bihar And Ors
Patna High Court · (2019) 07 PAT CK 0338
High Courts08 Jul 2019Dismissed
Deepak Kumar Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 07 PAT CK 0153
Code Of Criminal Procedure, 1973 — Section 173(2), 173(8)Indian Penal Code, 1860 — Section 307, 380, 457, 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts08 Jul 2019Dismissed
Nazama Khatoon Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 07 PAT CK 0152
Indian Penal Code, 1860 — Section 34, 354A, 354D, 363, 506Protection Of Children From Sexual Offences Act, 2012 — Section 8Code Of Criminal Procedure, 1973 — Section 41
High Courts08 Jul 2019Dismissed
Sanjeev Paswan Vs State Of Bihar And Ors
Patna High Court · (2019) 07 PAT CK 0151
Bihar Prohibition And Excise Act, 2016 — Section 30(a)Constitution Of India, 1950 — Article 226, 227
High Courts08 Jul 2019Dismissed
Binod Kumar Srivastava Vs State Of Bihar Through Its Chief Secretary And Ors
Patna High Court · (2019) 07 PAT CK 0150
Indian Penal Code, 1860 — Section 34, 323, 341, 379, 406, 420Code Of Criminal Procedure, 1973 — Section 173(2)Constitution Of India, 1950 — Article 226, 227
High Courts08 Jul 2019Dismissed
Alakhdeo Paswan @ Putus Paswan Vs State Of Bihar Through Principal Secretary And Ors
Patna High Court · (2019) 07 PAT CK 0149
Indian Penal Code, 1860 — Section 376D
High Courts08 Jul 2019Dismissed
Duryodhan Tanti Vs Union Of India Through C.B.I. And Ors
Patna High Court · (2019) 07 PAT CK 0148
Code Of Criminal Procedure, 1973 — Section 31, 427Constitution Of India, 1950 — Article 226