High Courts08 Jul 2019Allowed
Surjit Kumar Vs State Of Bihar Through Principal And Ors
Patna High Court · (2019) 07 PAT CK 0127
Bihar Prohibition And Excise Act, 2016 — Section 30(a)
COURT ARCHIVE
Patna High Court judgments, 2019
1,524 judgments · page 55 of 77
High Courts08 Jul 2019Allowed
Anil Prasad Vs State Of Bihar Bihar And Ors
Patna High Court · (2019) 07 PAT CK 0126
Bihar Prohibition And Excise Act, 2016 — Section 30(a)
High Courts08 Jul 2019Allowed
Raj Kumar Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 07 PAT CK 0125
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 32(2)
High Courts08 Jul 2019Allowed
Lokesh Kumar Vs State Of Bihar Through Principal Secretary And Ors
Patna High Court · (2019) 07 PAT CK 0124
Bihar Prohibition And Excise Act, 2016 — Section 30(a)
High Courts08 Jul 2019Allowed
Kajal Devi Prakash Kumar Vs State Of Bihar Through Principal Secretary And Ors
Patna High Court · (2019) 07 PAT CK 0123
Indian Penal Code, 1860 — Section 272, 273Bihar Prohibition And Excise Act, 2016 — Section 30(a)
High Courts08 Jul 2019Allowed
Prince Kumar Alias Vs State Of Bihar Through Principal Secretary And Ors
Patna High Court · (2019) 07 PAT CK 0122
Indian Penal Code, 1860 — Section 272, 273Bihar Prohibition And Excise Act, 2016 — Section 30(a), 32
High Courts08 Jul 2019Allowed
Guldev Kumar Mandal Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 07 PAT CK 0121
Indian Penal Code, 1860 — Section 272, 273, 290Bihar Prohibition And Excise Act, 2016 — Section 30(a), 37(b)
High Courts08 Jul 2019Allowed
Bhuti Chaudhari And Ors Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 07 PAT CK 0120
Indian Penal Code, 1860 — Section 414, 467, 468, 471Bihar Prohibition And Excise Act, 2016 — Section 30(A), 30(B)
High Courts08 Jul 2019Allowed
Madhu Devi Vs State Of Bihar Through Principal Secretary And Ors
Patna High Court · (2019) 07 PAT CK 0119
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 37(c)
High Courts08 Jul 2019Allowed
Shankar Yadav Vs State Of Bihar Through Principal Secretary
Patna High Court · (2019) 07 PAT CK 0118
Indian Penal Code, 1860 — Section 34, 279, 307, 323, 341, 504Bihar Prohibition And Excise Act, 2016 — Section 30(a), 38(1)
High Courts08 Jul 2019Allowed
Suma Devi Vs State Of Bihar Through Principal Secretary And Ors
Patna High Court · (2019) 07 PAT CK 0117
Bihar Prohibition And Excise Act, 2016 — Section 30(a)
High Courts08 Jul 2019Allowed
Raushan Kumar Vs State Of Bihar Through The District And Ors
Patna High Court · (2019) 07 PAT CK 0116
Bihar Prohibition And Excise Act, 2016 — Section 30(a)
High Courts08 Jul 2019Allowed
Ranjay Kumar Singh Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 07 PAT CK 0115
Indian Penal Code, 1860 — Section 272, 273Bihar Prohibition And Excise Act, 2016 — Section 41(i)
High Courts08 Jul 2019Allowed
Navin Kumar Vs State Of Bihar Through Its Chief Secretary And Ors
Patna High Court · (2019) 07 PAT CK 0114
Bihar Prohibition And Excise Act, 2016 — Section 30(a)
High Courts08 Jul 2019Allowed
Raghuraj Singh Vs State Of Bihar Through Principal Secretary And Ors
Patna High Court · (2019) 07 PAT CK 0113
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 30(d), 37(b)
High Courts08 Jul 2019Allowed
Govind Kumar Sharma Vs State Of Bihar Through The Secretary And Ors
Patna High Court · (2019) 07 PAT CK 0112
Indian Penal Code, 1860 — Section 272, 273Bihar Prohibition And Excise Act, 2016 — Section 30(a)
High Courts08 Jul 2019Allowed
Babloo Kumar Vs State Of Bihar Through And Ors
Patna High Court · (2019) 07 PAT CK 0111
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 37(b)
High Courts08 Jul 2019Allowed
Mukul Prasad Yadav Vs State Of Bihar Through And Ors
Patna High Court · (2019) 07 PAT CK 0110
Bihar Prohibition And Excise Act, 2016 — Section 30(a)
High Courts08 Jul 2019Allowed
Rajendra Yadav And Anr Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 07 PAT CK 0109
Bihar Prohibition And Excise Act, 2016 — Section 30(A)
High Courts08 Jul 2019Allowed
Sharma Singh Vs State Of Bihar Through Principal Secretary And Ors
Patna High Court · (2019) 07 PAT CK 0108
Bihar Prohibition And Excise Act, 2016 — Section 30(a)