High Courts08 Jul 2019Dismissed
Prakash Chandra And Ors Vs State Of Bihar Through
Patna High Court · (2019) 07 PAT CK 0084
Constitution Of India, — Article 226
COURT ARCHIVE
Patna High Court judgments, 2019
1,524 judgments · page 57 of 77
High Courts08 Jul 2019Allowed
Avinash Kumar Singh Vs State Of Bihar Through And Ors
Patna High Court · (2019) 3 PLJR 974
Bihar Jail Manual, 2012 — Rule 800
High Courts08 Jul 2019Disposed Off
Dr. Shiv Dayal Verma Vs State Of Bihar And Ors
Patna High Court · (2019) 3 PLJR 979
Prevention Of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2)Bihar Government Servants (Classification, Control And Appeal) Rules, 2005 — Rule 24(2)
High Courts08 Jul 2019Disposed Off
Rajeshwar Thakur And Ors Vs State Of Bihar Through And Ors
Patna High Court · (2019) 07 PAT CK 0081
High Courts08 Jul 2019Dismissed
Vikramaditya Singh Vs State Of Bihar And Ors
Patna High Court · (2019) 07 PAT CK 0080
Indian Penal Code, 1860 — Section 120(B), 409, 420, 468, 467, 471Prevention Of Corruption Act, 1988 — Section 13(1)(c)(d), 13(2)Bihar Government Servants (Classification, Control And Appeal) Rules, 2005 — Rule 17(3), 17(6), 23, 28
High Courts08 Jul 2019Disposed Off
Raushan Kumar Vs State Of Bihar And Anr
Patna High Court · (2019) 07 PAT CK 0079
High Courts08 Jul 2019Dismissed
Bipin Kumar Sharma Vs State Of Bihar And Anr
Patna High Court · (2019) 07 PAT CK 0078
Negotiable Instruments Act, 1881 — Section 138, 143, 143(1)Code Of Criminal Procedure, 1973 — Section 202, 263, 264, 265, 326, 326(3), 357(3)
High Courts08 Jul 2019Disposed Off
Md. Khurshid Vs State Of Bihar And Anr
Patna High Court · (2019) 07 PAT CK 0077
Code Of Criminal Procedure, 1973 — Section 125, 127
High Courts08 Jul 2019Allowed
Shyam Gope Vs State Of Bihar
Patna High Court · (2019) 07 PAT CK 0076
Indian Penal Code, 1860 — Section 34, 302, 307Arms Act, 1959 — Section 27Code Of Criminal Procedure, 1973 — Section 161, 313
High Courts08 Jul 2019Disposed Off
Mahesh Ram Vs State Of Bihar And Ors
Patna High Court · (2019) 07 PAT CK 0075
High Courts08 Jul 2019Dismissed
Chandula Kumari Vs State Of Bihar And Ors
Patna High Court · (2019) 07 PAT CK 0074
High Courts08 Jul 2019Allowed
Most. Sumitra Devi Vs State Of Bihar Through The Secretary And Ors
Patna High Court · (2019) 07 PAT CK 0073
Bihar State University Act, 1966 — Section 35Constitution Of India, 1950 — Article 14, 16
High Courts08 Jul 2019Allowed
Branch Manager The New India Assurance Company Ltd Vs Kalikant Jha And Ors
Patna High Court · (2019) 07 PAT CK 0072
Indian Penal Code, 1860 — Section 279, 304A, 338Motor Vehicles Act, 1988 — Section 147
High Courts08 Jul 2019Allowed
Nagendra Singh Vs Shyam Das Saraogi Anr
Patna High Court · (2019) 07 PAT CK 0071
High Courts05 Jul 2019Allowed
Mohan Thakur Vs State Of Bihar And Ors
Patna High Court · (2019) 4 PLJR 142
Bihar Pension Rules, 1950 — Rule 43(b)Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 55
High Courts05 Jul 2019Disposed Of
M/S. Jai Bhawani Construction And Ors Vs Union Of India Through The Secretary And Ors
Patna High Court · (2019) 07 PAT CK 0271
Goods And Services Tax Act, 2017 — Section 51, 140
High Courts05 Jul 2019Dismissed
Life Insurance Corporation Of India Through Vs Shankar Dutt Sharma And Ors
Patna High Court · (2019) 07 PAT CK 0070
Code Of Civil Procedure, 1908 — Section 151, Order 39, Rule 1Constitution Of India, 1950 — Article 227
High Courts05 Jul 2019Dismissed
Yamuna Prasad Vs Ram Raj Bhagat And Anr
Patna High Court · (2019) 07 PAT CK 0069
Code Of Civil Procedure, 1908 — Order 1 Rule 10(2), Order 1 Rule 10Limitation Act, 1963 — Article 120, 121Constitution Of India, 1950 — Article 227
High Courts05 Jul 2019Dismissed
Mithilesh Kumar Singh Vs Rama Devi And Ors
Patna High Court · (2019) 07 PAT CK 0068
Code Of Civil Procedure, 1908 — Order 26 Rule 9Constitution Of India, 1950 — Article 227
High Courts05 Jul 2019Dismissed
Anjani Kumar Vs Priya Devi
Patna High Court · (2019) 07 PAT CK 0067
Hindu Marriage Act, 1955 — Section 9, 24Indian Penal Code, 1860 — Section 498ADowry Prohibition Act, 1961 — Section 3, 4