High Courts13 Jan 2016Allowed
Rajnikant Ojha Vs Union of India
Patna High Court · (2016) 3 PLJR 604
Constitution of India, 1950 - Article 14, 16
COURT ARCHIVE
Patna High Court judgments, 2016
1,525 judgments · page 74 of 77
High Courts13 Jan 2016Dismissed
Sri Braj Kishore Prasad Singh Vs State of Bihar and Others
Patna High Court · (2016) 2 PLJR 470
Constitution of India, 1950 — Article 226
High Courts13 Jan 2016Partly Allowed
Priyavrata Kumar, son of Late Shiv Nandan Prasad, Development Officer (Adm.) Sasaram Branch, resident of Mohalla Dalmia Nagar, Dehri-On-Sone, Police Station-Dehri-On-Sone, District-Rohtas Vs The Chairman-Cum-Managing Director, National Insur
Patna High Court · (2016) 2 PLJR 387
General Insurance (Conduct, Discipline and Appeal) Rules, 1975 — Rule 23, 37
High Courts13 Jan 2016Allowed
Ataul Haq Vs The State of Bihar
Patna High Court · (2016) 01 PAT CK 0067
Evidence Act, 1872 - Section 113BPenal Code, 1860 (IPC) - Section 304B
High Courts13 Jan 2016Disposed Off
Raj Kumar Choudhary and Others Vs The State of Bihar
Patna High Court · (2016) 01 PAT CK 0058
Arms Act, 1959 - Section 27Penal Code, 1860 (IPC) - Section 302, Section 34
High Courts13 Jan 2016Dismissed
Kumar Manibhushan Vs The State of Bihar and Others
Patna High Court · (2016) 01 PAT CK 0048
Bihar State Election Authority Act, 2008 - Section 10, Section 10(2)
High Courts13 Jan 2016Allowed
Bishwanath Dubey Vs The State of Bihar and Others
Patna High Court · (2016) 2 BLJud 35 : (2016) 3 PLJR 214
Constitution of India, 1950 - Article 226
High Courts12 Jan 2016Allowed
Mehjabin Vs The New India Assurance Company Ltd.
Patna High Court · (2016) 2 TAC 31
Motor Vehicles Act, 1988 - Section 147, Section 173
High Courts12 Jan 2016Allowed
Manoj Kumar and Others Vs The State of Bihar and Others
Patna High Court · (2016) 2 PLJR 484
High Courts12 Jan 2016Dismissed
Reg. P.F. Commissioner (Pension) EPFO Vs Bihar Human Rights Commission
Patna High Court · (2016) 3 PLJR 500
Constitution of India, 1950 - Article 226
High Courts12 Jan 2016Dismissed
Ram Pravesh Rai Estate (P) Ltd. Vs Rajesh Kumar Singh and Others
Patna High Court · (2016) 162 AIC 596 : (2016) 1 BBCJ 50 : (2016) 1 BLJud 328 : (2016) 2 PLJR 10
Civil Procedure Code, 1908 (CPC) - Order 11 Rule 1, Order 11 Rule 2, Order 11 Rule 21, Order 11 Rule 6, Order 11 Rule 7, Order 11 Rule XI, Order 8 Rule 10Constitution of India, 1950 - Article 226, Article 227
High Courts12 Jan 2016Allowed
Rudal Yadav Vs State of Bihar
Patna High Court · (2016) 3 CriCC 246 : (2016) CriLJ 1225 : (2016) 2 Crimes 443 : (2016) 2 ECrC 433
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, Section 20(b)(ii)(C), Section 29
High Courts12 Jan 2016Partly Allowed
Shailesh Ray Vs The State of Bihar
Patna High Court · (2016) 01 PAT CK 0073
Criminal Procedure Code, 1973 (CrPC) - Section 156(3)Evidence Act, 1872 - Section 106, Section 113(B), Section 113B, Section 114(g), Section 8Penal Code, 1860 (IPC) - Section 201, Section 302, Section 304(B), Section 304B
High Courts12 Jan 2016Allowed
Mehjabin and Others Vs The New India Assurance Company Ltd. and Others
Patna High Court · (2016) 01 PAT CK 0049
Motor Vehicles Act, 1988 - Section 147, Section 147(1), Section 147(1)(b), Section 147(1)(b)(i), Section 149, Section 168, Section 2(14), Section 2(35), Section 2(44), Section 2(46)Penal Code, 1860 (IPC) - Section 279, Section 304A, Section 3
High Courts12 Jan 2016Allowed
Om Narayan Mahto Vs The State of Bihar
Patna High Court · (2016) 01 PAT CK 0018
Evidence Act, 1872 - Section 113BPenal Code, 1860 (IPC) - Section 302, Section 304, Section 304B, Section 34
High Courts11 Jan 2016Allowed
Triloki Nath and Others Vs The Chairman, Uttar Bihar Gramin Bank and Others
Patna High Court · (2016) 1 BBCJ 64 : (2016) 2 PLJR 421
Constitution of India, 1950 - Article 14, Article 16, Article 226, Article 32Regional Rural Banks Act, 1976 - Section 17, Section 17(1), Section 23A, Section 3
High Courts11 Jan 2016Disposed Off
Nihal Vs Union of India
Patna High Court · (2016) 2 BBCJ 487 : (2016) 3 PLJR 115
High Courts11 Jan 2016Allowed
Puja Vs The State of Bihar and Others
Patna High Court · (2016) 1 PLJR 836
Constitution of India, 1950 - Article 18
High Courts11 Jan 2016Dismissed
Ati Razia Devi Vs State of Bihar and Others
Patna High Court · (2016) 1 BBCJ 96 : (2016) 148 FLR 1023 : (2016) 1 PLJR 835
High Courts11 Jan 2016Disposed off
Union of India and Others Vs Raghuwar Singh
Patna High Court · (2016) 1 BBCJ 97 : (2016) 2 BLJud 22 : (2016) 148 FLR 1021 : (2016) LIC 1535 : (2016) LIC 911 : (2016) 1 PLJR 831