High Courts06 Jan 2016Allowed
Anil Kumar Vs The State of Bihar and Others
Patna High Court · (2016) LIC 1120 : (2016) 1 LLN 230
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Patna High Court judgments, 2016
1,525 judgments · page 76 of 77
High Courts06 Jan 2016Disposed Off
Tuntun Mahto and Others Vs The State of Bihar
Patna High Court · (2016) 01 PAT CK 0066
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 34, Section 376
High Courts06 Jan 2016Dismissed
Manohar Prasad Vs State of Bihar and others
Patna High Court · (2016) 1 BBCJ 199 : (2016) 1 BLJud 366 : (2016) LIC 1259 : (2016) 2 PLJR 474
Constitution of India, 1950 — Article 14
High Courts05 Jan 2016Allowed
Ram Chandra Prasad Yadav Vs State of Bihar
Patna High Court · (2016) AIR(Patna) 148
Essential Commodities Act, 1955 — Section 3Public Distribution System (Control) Order, 2001 — Clause 7(II)
High Courts05 Jan 2016Disposed Off
Sudeshwar Sah Vs The State of Bihar and Others
Patna High Court · (2016) 2 PLJR 524
Prevention of Corruption Act, 1988 - Section 13(1)(d), Section 13(2), Section 7
High Courts05 Jan 2016Dismissed
Mahesh Kumar and Others Vs The Union of India and Others
Patna High Court · (2016) 2 PLJR 334
Constitution of India, 1950 - Article 226
High Courts05 Jan 2016Disposed Off
Durga Homoeo Hall Vs State of Bihar
Patna High Court · (2016) 165 AIC 411 : (2016) 2 PLJR 746
Drugs and Cosmetics Act, 1940 - Section 85EC
High Courts05 Jan 2016Allowed
Sudhir Kumar Singh Vs State of Bihar
Patna High Court · (2016) 2 PLJR 825
Constitution of India, 1950 - Article 226
High Courts05 Jan 2016Allowed
M/s Tirupati Trading Vs Union of India
Patna High Court · (2016) 167 AIC 769 : (2016) 3 PLJR 368
Constitution of India, 1950 - Article 226Explosives Rules, 2008 - Rule 115
High Courts05 Jan 2016Dismissed
Shanti Devi and Others Vs The State of Bihar
Patna High Court · (2016) 3 DMC 523 : (2016) 2 ECrC 443
Penal Code, 1860 (IPC) - Section 302, Section 304B
High Courts05 Jan 2016Disposed Off
Gaina Mallah and Others Vs The State of Bihar
Patna High Court · (2016) 01 PAT CK 0059
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 161Penal Code, 1860 (IPC) - Section 148, Section 149, Section 302, Section 307
High Courts05 Jan 2016Allowed
Tirupati Trading Vs Union of India and Others
Patna High Court · (2016) 01 PAT CK 0045
High Courts05 Jan 2016Dismissed
Nunulal Yadav Vs State of Bihar and others
Patna High Court · (2016) 2 ECrC 436
High Courts05 Jan 2016Disposed off
Medicine Palace Vs Union of India through Secretary, Ministry of Health and Ors.
Patna High Court · (2016) 2 PLJR 105
Constitution of India, 1950 — Article 226
High Courts05 Jan 2016Allowed
Chandraprabha Devi and Others Vs Ram Chandra Prasad Singh and Others
Patna High Court · (2016) 01 PAT CK 0026
Civil Procedure Code, 1908 (CPC) - Section 151, Section 152Transfer of Property Act, 1882 - Section 34, Section 65, Section 66, Section 67, Section 68, Section 68(d), Section 69, Section 69A
High Courts05 Jan 2016Allowed
Rajendra Chaudhary Vs Krishnanand Chaudhary and Others
Patna High Court · (2016) 01 PAT CK 0025
High Courts05 Jan 2016Allowed
Dharamath Upadhyaya and Others Vs Bhoglata Devi and Others
Patna High Court · (2016) 01 PAT CK 0024
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10(2), Order 41 Rule 27, Order 6 Rule 17
High Courts05 Jan 2016Allowed
Raj Kishore Chowdhary and Others Vs Gulabji Devi and Others
Patna High Court · (2016) 01 PAT CK 0023
Registration Act, 1908 - Section 35, Section 77
High Courts05 Jan 2016Disposed Off
Raj Kishore Chowdhary Vs Most. Gulabji Devi
Patna High Court · (2016) 1 BBCJ 202 : (2016) 2 BLJud 10
Registration Act, 1908 - Section 77
High Courts05 Jan 2016Allowed
Chandraprabha Devi Vs Ram Chandra Prasad Singh
Patna High Court · (2016) 2 BLJud 79
Civil Procedure Code, 1908 (CPC) - Section 96Limitation Act, 1963 - Section 3Transfer of Property Act, 1882 - Section 68