High Courts11 Jan 2016Disposed Off
Union of India and Others Vs Ranjeet Kumar and Others
Patna High Court · (2016) 1 BBCJ 94 : (2016) 1 PLJR 573
COURT ARCHIVE
Patna High Court judgments, 2016
1,525 judgments · page 75 of 77
High Courts11 Jan 2016Disposed off
The L.N. Mithila University and Others Vs Deo Chandra Choudhary and Others
Patna High Court · (2016) 01 PAT CK 0052
Bihar State Universities Act, 1976 - Section 10(11), Section 10(14), Section 26(6)(iii), Section 26(6)(iv)Constitution of India, 1950 - Article 226
High Courts11 Jan 2016Disposed off
Rahul Lochan and Others Vs The State of Bihar and Others
Patna High Court · (2016) 01 PAT CK 0046
Constitution of India, 1950 - Article 14, Article 16, Article 16(4), Article 226
High Courts11 Jan 2016Allowed
Badri Yadav @ Badri Kumar Yadav @ Rajiv Yadav Vs State of Bihar through the Principal Secretary, Department of Home (Police) and Ors.
Patna High Court · (2016) 2 PLJR 130
Constitution of India, 1950 — Article 21, 22
High Courts11 Jan 2016Dismissed
Vikki Yadav @ Bikram Bharti Vs State of Bihar through the Chief Secretary and Ors.
Patna High Court · (2016) 2 PLJR 127
High Courts11 Jan 2016Allowed
Shivesh Kumar Karn Vs State of Bihar
Patna High Court · (2016) 1 BLJud 326
Constitution of India, 1950 - Article 226
High Courts08 Jan 2016Disposed off
Arjun Prasad Chauhan Vs The State of Bihar and Others
Patna High Court · (2016) 2 PLJR 529
Constitution of India, 1950 - Article 311 (2)
High Courts08 Jan 2016Dismissed
Ravindra Kumar Singh and Others Vs The High Court of Judicature at Patna and Others
Patna High Court · (2016) 1 PLJR 865
Constitution of India, 1950 - Article 226, Article 309Transfer of Property Act, 1882 - Section 53A
High Courts08 Jan 2016Disposed Off
Om Shivam Modern Rice Mill Pvt. Ltd. and Others Vs The United Bank of India and Others
Patna High Court · (2016) 160 AIC 420
High Courts08 Jan 2016Dismissed
Ganesh Kumar Gautam Vs State of Bihar and Others
Patna High Court · (2016) 1 BBCJ 120 : (2016) LIC 1877 : (2016) 2 PLJR 420
Bihar Panchayat Primary Teachers (Selection and Service Condition) Rules, 2006 — Rule 20(iii)Bihar Panchayat Raj Act, 2006 — Section 146
High Courts08 Jan 2016Dismissed
Ad hoc Committee of Sanjay Gandhi Smarak Mahila Mahavidyalaya Vs The State of Bihar and Others
Patna High Court · (2016) 01 PAT CK 0044
Constitution of India, 1950 - Article 226
High Courts08 Jan 2016Allowed
The State Government of Bihar and Others Vs Parvati Kumari and Others
Patna High Court · (2016) 01 PAT CK 0043
Bihar State Universities Act, 1976 - Section 2(c), Section 4, Section 4(1)(14), Section 4(14)Civil Procedure Code, 1908 (CPC) - Order 1 Rule 8Constitution of India, 1950 - Article 12, Article 14, Article 226
High Courts08 Jan 2016Dismissed
Ram Sanjivan Prasad Yadav Vs The State of Bihar and Others
Patna High Court · (2016) 01 PAT CK 0042
Bihar Co-operative Societies Act, 1935 - Section 33, Section 40, Section 41, Section 41(5), Section 46(2)Constitution of India, 1950 - Article 226Multi-State Cooperative Societies Act, 2002 - Section 2
High Courts08 Jan 2016Allowed
Bhikho Yadav Vs State of Bihar
Patna High Court · (2016) 2 ECrC 438
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(c), 55, 57
High Courts08 Jan 2016Allowed
Jitendra Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2016) 01 PAT CK 0027
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 10, Order 9 Rule 6(1)(a), Order 9 Rule 7
High Courts07 Jan 2016Disposed off
Umesh Chandra and Others Vs The Food Corporation of India and Others
Patna High Court · (2016) 2 PLJR 519
High Courts07 Jan 2016Allowed
Vijay Shankar Sharma Vs State of Bihar
Patna High Court · (2016) 3 LLJ 431
High Courts07 Jan 2016Dismissed
Hira Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2016) 1 PLJR 883
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 - Section 10(2), Section 10(3), Section 15, Section 15(1), Section 5, Section 5(1)(ii), Section 5(1)(iii), Section 9, Section 9(2)Constitution of India, 1
High Courts07 Jan 2016Dismissed
Gonu Sah and Others Vs The State of Bihar
Patna High Court · (2016) 01 PAT CK 0069
Penal Code, 1860 (IPC) - Section 149, Section 302, Section 307
High Courts06 Jan 2016Disposed Off
Shashank Shekhar Son of Krishna Bihari Sahay Resident of Magistrate Colony, Ashiyana Digha Road, P.S. Rajeev Nagar, District - Patna 800014, Bihar Vs Union Public Service Commission
Patna High Court · (2016) 2 PLJR 822
Right to Information Act, 2005 - Section 4