COURT ARCHIVE

Patna High Court judgments, 2016

1,525 judgments · page 77 of 77

High Courts05 Jan 2016Disposed Off

Ex.-HC Chet Ram Vs Union of India

Patna High Court · (2016) 4 PLJR 251

Central Industrial Security Force Rules, 2001 — Rule 8(a)

High Courts05 Jan 2016Allowed

Patna High Court · (2017) 1 ECrC 165

Arms Act, 1959 - Section 27Penal Code, 1860 (IPC) - Section 148, Section 149, Section 302, Section 302, Section 307

High Courts04 Jan 2016Disposed Off

Patna High Court · (2016) AIR(Patna) 63

High Courts04 Jan 2016Disposed Off

Patna High Court · (2016) AIR(Patna) 47 : (2016) 2 PLJR 823

High Courts04 Jan 2016Disposed Off

Patna High Court · (2016) AIRCC 733

Constitution of India, 1950 — Article 226Electricity Act, 2003 — Section 135, 138