COURT ARCHIVE

Patna High Court judgments, 2016

1,525 judgments · page 73 of 77

High Courts19 Jan 2016Disposed off

Tarachand Kapari Vs The State of Bihar and Others

Patna High Court · (2016) 1 BBCJ 249 : (2016) CriLJ 1998 : (2016) 1 Crimes 509 : (2016) 2 ECrC 127 : (2016) 2 KLT 119 : (2016) 1 PLJR 900

Constitution of India, 1950 - Article 161, Article 226, Article 72Criminal Procedure Code, 1973 (CrPC) - Section 401, Section 421, Section 428, Section 432, Section 433, Section 433(b), Section 433A, Section 433-ANarcotic Drugs and P

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High Courts19 Jan 2016Allowed

The Union of India and Others Vs Suman Singh

Patna High Court · (2016) 01 PAT CK 0057

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High Courts19 Jan 2016Dismissed

Saraswati Devi and Others Vs Sipahi Singh and Others

Patna High Court · (2016) 01 PAT CK 0050

Evidence Act, 1872 - Section 50

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High Courts19 Jan 2016Dismissed

Jivratan Yadav and Others Vs The State of Bihar

Patna High Court · (2016) 01 PAT CK 0020

Criminal Procedure Code, 1973 (CrPC) - Section 161Penal Code, 1860 (IPC) - Section 302, Section 307, Section 324

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High Courts18 Jan 2016Dismissed

Suraj Kumar Vs State of Bihar

Patna High Court · (2016) 2 PLJR 598

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High Courts18 Jan 2016Allowed

Jiut Ram Vs State of Bihar

Patna High Court · (2016) 3 PLJR 187

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High Courts18 Jan 2016Allowed

Renu Devi and Others Vs The State of Bihar and Others

Patna High Court · (2016) 1 PLJR 844

Bihar Co-operative Societies Act, 1935 - Section 48

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High Courts18 Jan 2016Dismissed

Baijnath Pandey Vs State of Bihar and Others

Patna High Court · (2016) 2 PLJR 312

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 6 Rule 17Constitution of India, 1950 — Article 227

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High Courts18 Jan 2016Dismissed

Moni and Others Vs The State of Bihar and Others

Patna High Court · (2016) 01 PAT CK 0054

Constitution of India, 1950 - Article 14, Article 16, Article 21, Article 226, Article 32

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High Courts15 Jan 2016Allowed

Dr. Pavan Prakash Vs Commissioner of Income-tax (Central), Patna

Patna High Court · (2016) 290 CurTR 646 : (2016) 387 ITR 458

Income Tax Act, 1961 — Section 158BC

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High Courts15 Jan 2016Allowed

Sujata Jha and Others Vs The State of Bihar and Others

Patna High Court · (2016) 2 PLJR 515

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High Courts15 Jan 2016Dismissed

Jaichand Prasad Vs Sitabia Devi and Others

Patna High Court · (2016) 159 AIC 637

Succession Act, 1925 - Section 263, Section 283(c), Section 63(c)

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High Courts15 Jan 2016Allowed

Narendra Kumar and Others Vs The State of Bihar and Others

Patna High Court · (2016) 01 PAT CK 0068

Bihar Co-operative Societies Act, 1935 - Section 16, Section 33, Section 34, Section 35, Section 36, Section 37, Section 40, Section 40(1)

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High Courts15 Jan 2016Dismissed

Naresh Pandit Vs The State of Bihar

Patna High Court · (2016) 159 AIC 633

Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 302

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High Courts15 Jan 2016Dismissed

Rajdeo Singh Vs The State of Bihar

Patna High Court · (2016) 01 PAT CK 0017

Criminal Procedure Code, 1973 (CrPC) - Section 293Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 22(b)(ii)(c), Section 42, Section 43, Section 50, Section 52A, Section 57

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High Courts14 Jan 2016Dismissed