High Courts21 Jan 2016Allowed
B.N. Singh Vs Patna Municipal Corporation
Patna High Court · (2016) 2 BBCJ 458 : (2016) 3 PLJR 71
COURT ARCHIVE
Patna High Court judgments, 2016
1,525 judgments · page 72 of 77
High Courts21 Jan 2016Allowed
Bipin Kumar Singh and Others Vs The State of Bihar and Others
Patna High Court · (2016) 2 BLJud 90 : (2016) 1 PLJR 923
Constitution of India, 1950 - Article 226, Article 227Criminal Procedure Code, 1973 (CrPC) - Section 154, Section 154 (1), Section 154 (3), Section 154(1), Section 154(3), Section 155(2), Section 156, Section 156 (1), Section 156 (3), Section
High Courts21 Jan 2016Dismissed
Branch Manager, National Insurance Company Ltd. and Others Vs Urmila Devi and Others
Patna High Court · (2016) 4 ACC 124 : (2017) ACJ 811 : (2016) 162 AIC 581 : (2016) 1 BBCJ 233 : (2016) 1 BLJud 355 : (2016) 2 PLJR 96 : (2016) 3 TAC 511 : (2016) 2 TNMAC 213
Arbitration Act, 1940 - Section 39, Section 41Civil Procedure Code, 1908 (CPC) - Order 21 Rule 21, Order 41 Rule 22, Order 41 Rule 33, Order 41 Rule 41, Section 100, Section 96Motor Vehicles Act, 1988 - Section 165, Section 166, Sect
High Courts21 Jan 2016Allowed
Shilpy Suman Daughter of Ranjeet Kumar resident of Buudh Bihar Colony, Bhoot Nath Road, Kankarbagh, P.S. Agamkuan, District-Patna Vs Union of India through the Secretary, Department of Finance, New Delhi and Others
Patna High Court · (2016) 2 PLJR 372
Constitution of India, 1950 — Article 226
High Courts21 Jan 2016Dismissed
Chunchun Devi Vs The State of Bihar and Others
Patna High Court · (2016) 01 PAT CK 0056
High Courts21 Jan 2016Allowed
Rajeshwar Prasad Sinha Vs The Bihar State Financial Corporation and Others
Patna High Court · (2016) 3 PLJR 43
State Financial Corporations Act, 1951 - Section 29Transfer of Property Act, 1882 - Section 60, Section 69(3)
High Courts21 Jan 2016Allowed
Raghubir Prasad Agarwala Vs The State of Bihar and Others
Patna High Court · (2016) 01 PAT CK 0053
Bihar Goshala Act, 1950 - Section 13, Section 16, Section 17, Section 18, Section 2(b), Section 2(d), Section 2(g), Section 6, Section 8
High Courts21 Jan 2016Allowed
Abdul Rashid and Others Vs The State of Bihar
Patna High Court · (2016) 01 PAT CK 0037
Penal Code, 1860 (IPC) - Section 302, Section 304B, Section 306, Section 34, Section 498 A, Section 498A, Section 504
High Courts21 Jan 2016Dismissed
Chandrabhushan Singh and other Vs State of Bihar
Patna High Court · (2016) 2 ECrC 37
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts20 Jan 2016Dismissed
Neeraj Kumar Vs The Indian Oil Corporation Limited and Others
Patna High Court · (2016) 2 PLJR 500
Constitution of India, 1950 - Article 14, Article 16
High Courts20 Jan 2016Dismissed
Rajendra Singh Vs Sanjay Singh
Patna High Court · (2016) 2 PLJR 815
Civil Procedure Code, 1908 (CPC) - Section 100A
High Courts20 Jan 2016Dismissed
Anil Kumar Shrivastava Vs Shaurya Sunil and Others
Patna High Court · (2016) 160 AIC 761 : (2016) AIR(Patna) 59 : (2016) 1 BBCJ 189 : (2016) 1 BLJud 343 : (2016) 1 PLJR 839
Constitution of India, 1950 - Article 227Government of India Act, 1915 - Section 107, Section 113Government of India Act, 1935 - Section 224
High Courts20 Jan 2016Dismissed
Saurav Kumar, S/o Late Birendra Kumar, R/o Village + P.O.-Ghejan, P.S.-Sakurabad, District-Jehanabad Vs State of Bihar and Others
Patna High Court · (2016) 2 PLJR 400
Criminal Procedure Code, 1973 (CrPC) — Section 437, 438, 439(2)
High Courts20 Jan 2016Allowed
Shukdeo Chowdhary Vs The State of Bihar and Others
Patna High Court · (2016) 01 PAT CK 0062
Constitution of India, 1950 - Article 226
High Courts20 Jan 2016Dismissed
Balmiki Singh and Others Vs Sanjay Singh and Others
Patna High Court · (2016) 01 PAT CK 0051
High Courts20 Jan 2016Dismissed
Keshri Nandan Singh and other Vs State of Bihar
Patna High Court · (2016) 2 ECrC 115
Criminal Procedure Code, 1973 (CrPC) — Section 319, 482
High Courts20 Jan 2016Dismissed
Gopal Mukhiya and other Vs The State of Bihar and other
Patna High Court · (2016) 2 ECrC 113
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts20 Jan 2016Allowed
Shambhu Sharan Prasad Sinha and other Vs State of Bihar
Patna High Court · (2016) 2 ECrC 34
Criminal Procedure Code, 1973 (CrPC) — Section 228(1)(a)Penal Code, 1860 (IPC) — Section 307
High Courts20 Jan 2016Disposed Off
Bisheshwar Sahni Vs State of Bihar
Patna High Court · (2016) 2 BLJud 257
Constitution of India, 1950 - Article 227Limitation Act, 1963 - Section 5
High Courts19 Jan 2016Allowed
Kailash Mandal and Others Vs The State of Bihar
Patna High Court · (2016) 2 PLJR 365
Penal Code, 1860 (IPC) - Section 34, Section 376Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(i)(x)