High Courts01 Feb 2016Allowed
Ramsrij Yadav Vs State of Bihar and Others
Patna High Court · (2016) 2 PLJR 488
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Patna High Court judgments, 2016
1,525 judgments · page 70 of 77
High Courts01 Feb 2016Allowed
Bhagwan Singh Son of Late Lakshman Singh Resident of Village Bihari, P.S. and District Jamui Vs State of Bihar Through District Registrar Cum Collector, Jamui and Others
Patna High Court · (2016) 2 PLJR 343
Bihar Registration Manual, 1946 — Rule 393
High Courts01 Feb 2016Allowed
Dharmendra Kumar Singh @ Dharmendra Kumar Vs State of Bihar
Patna High Court · (2016) 160 AIC 765 : (2016) 3 DMC 209 : (2016) 2 PLJR 382
Penal Code, 1860 (IPC) — Section 304B
High Courts01 Feb 2016Allowed
Chandula Kumari Vs The State of Bihar
Patna High Court · (2017) 1 PLJR 485
Constitution of India, 1950 - Article 226
High Courts30 Jan 2016Dismissed
Akhilesh Kumar Singh and Others Vs The State of Bihar and Others
Patna High Court · (2016) 01 PAT CK 0070
Constitution of India, 1950 - Article 19(1)(g), Article 21, Article 226
High Courts30 Jan 2016Allowed
Radheshyam Choudhary and Others Vs The State of Bihar
Patna High Court · (2016) 01 PAT CK 0038
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 120(B), Section 120B, Section 201, Section 302
High Courts29 Jan 2016Dismissed
Assistant Engineer (Con), Eastern Railway, Daltonganj Vs Smt. Naina Devi
Patna High Court · (2016) 1 BBCJ 592 : (2016) 2 BLJud 57 : (2016) 2 PLJR 907
High Courts29 Jan 2016Allowed
Bhurhia Mahiyama PACS Sanhaula Vs State of Bihar
Patna High Court · (2016) 3 PLJR 343
Constitution of India, 1950 - Article 226
High Courts29 Jan 2016Dismissed
Udhav Kumar Mishra and Others Vs The State of Bihar and Others
Patna High Court · (2016) 1 LLN 488
High Courts29 Jan 2016Dismissed
Bikram Paswan and Others Vs State of Bihar and Others
Patna High Court · (2016) 2 PLJR 309
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 35
High Courts29 Jan 2016Dismissed
Umesh Sharma and Others Vs The Bihar State Housing Board and Others
Patna High Court · (2016) 01 PAT CK 0065
Constitution of India, 1950 - Article 226
High Courts29 Jan 2016Allowed
Arvinda Mohun Vs Madhya Bihar Gramin Bank, Patna and others
Patna High Court · (2016) 149 FLR 191 : (2016) LIC 1249
High Courts29 Jan 2016Dismissed
Radheshyam Kumar Vs The Chairman-cum-Managing Director, Life Insurance Corporation of India
Patna High Court · (2016) 1 BBCJ 590 : (2016) 2 BLJud 53 : (2017) LIC 1875
High Courts28 Jan 2016Disposed Off
Vinay Kumar Daruka Vs State of Bihar
Patna High Court · (2016) 167 AIC 772 : (2016) 3 PLJR 378
Constitution of India, 1950 - Article 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 147
High Courts28 Jan 2016Allowed
Suresh Prasad Singh, Son of Late Ramdeo Singh, Resident of Village Hathidah, Police Station Hathidah, District Patna Vs State of Bihar Through The Commissioner Cum Secretary, Department of Commercial Taxes, Government of Bihar, Patna and Oth
Patna High Court · (2016) 2 PLJR 537
Constitution of India, 1950 — Article 226
High Courts28 Jan 2016Allowed
Sardar Vishwajit Patel and Others Vs The State of Bihar and Others
Patna High Court · (2016) 01 PAT CK 0016
Constitution of India, 1950 - Article 141, Article 142
High Courts27 Jan 2016Partly Allowed
Raj Kishore Sinha Vs State of Bihar
Patna High Court · (2016) 3 BBCJ 251 : (2016) 4 PLJR 7
Bihar Government Servants (Classification, Control and Appeal) Rules, 2005 — Rule 14(vii)Bihar Service Code, 1952 — Rule 97Uttar Pradesh Civil Services (Classification, Control and Appeal) Rules, 1930 — Rule 55
High Courts27 Jan 2016Allowed
Dr. Amresh Thakur Vs State of Bihar and Others
Patna High Court · (2016) 2 BBCJ 85 : (2016) 2 BLJud 50 : (2016) 2 PLJR 469
High Courts27 Jan 2016Dismissed
Devendra Paswan Vs The State of Bihar
Patna High Court · (2016) 01 PAT CK 0074
Criminal Procedure Code, 1973 (CrPC) - Section 164, Section 317Penal Code, 1860 (IPC) - Section 376
High Courts27 Jan 2016Allowed
Jest Liquor Private Limited and Others Vs Arti Rathi and Others
Patna High Court · (2016) 01 PAT CK 0072
Civil Procedure Code, 1908 (CPC) - Order 40 Rule 1, Section 151Penal Code, 1860 (IPC) - Section 420, Section 468, Section 469, Section 470, Section 471