High Courts03 Feb 2016Allowed

Kumari Devi Vs State of Bihar

Patna High Court · (2016) 165 AIC 386 : (2016) 2 BBCJ 211 : (2016) 3 DMC 638 : (2017) 1 ECrC 176 : (2016) 2 PLJR 607

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 302, 304B
High Courts03 Feb 2016Allowed

Manoj Kumar Vs Ram Dayal Sah

Patna High Court · (2016) AIRCC 987 : (2016) 2 CivCC 597 : (2016) 3 CivilLJ 894 : (2016) 2 PLJR 355

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 2(A), Order 39 Rule 2A