High Courts12 Feb 2016Allowed

Shamim Tabrej and Others Vs The State of Bihar and Others

Patna High Court · (2016) 02 PAT CK 0073

Bihar Co-operative Societies Act, 1935 - Section 2, Section 2(i), Section 25, Section 26, Section 40, Section 48, Section 48 (2) (a), Section 48(1), Section 48(2), Section 50, Section 56, Section 6, Section 6 (1), Section 6(1), Section 6(2), Section 6
High Courts12 Feb 2016Dismissed

Rakesh Kumar Sharma and Others Vs The State of Bihar and Others

Patna High Court · (2016) 02 PAT CK 0020

Bihar Ancient Monument and Archaelogical Sites Remains and Art Treasures Act, 1976 - Section 12, Section 18, Section 19, Section 2, Section 21, Section 21(1), Section 24, Section 25, Section 3, Section 3(1), Section 3(3), Section 4Constitutio
High Courts11 Feb 2016Disposed Off

Surendra Singh @ Sheth Vs State of Bihar

Patna High Court · (2016) 2 BBCJ 1 : (2016) 3 PLJR 232

Bihar Control of Crimes Act, 1981 - Section 2(d), 3Bihar Control of Crimes Rules, 1978 - Rule 6Constitution of India, 1950 - Article 226
High Courts11 Feb 2016Disposed Off

Sanjay Mishra Vs The State of Bihar

Patna High Court · (2016) 1 BBCJ 593 : (2016) 2 BLJud 155 : (2017) 1 PLJR 695

Bihar Control of Crimes Act, 1981 - Section 3Bihar Control of Crimes Rules, 1978 - Rule 6Constitution of India, 1950 - Article 226