High Courts17 Feb 2016Dismissed
A.C.I.T. Vs Sunil Kumar
Patna High Court · (2016) 02 PAT CK 0076
Income Tax Act, 1961 - Section 143 (3), Section 40 A (3), Section 40A
COURT ARCHIVE
Patna High Court judgments, 2016
1,525 judgments · page 66 of 77
High Courts17 Feb 2016Dismissed
Lal Yadav and Others Vs The State of Bihar
Patna High Court · (2016) 02 PAT CK 0072
Arms Act, 1959 - Section 27Penal Code, 1860 (IPC) - Section 148, Section 149, Section 302, Section 304, Section 341
High Courts17 Feb 2016Dismissed
Siyaram Sharma Vs The State of Bihar and others
Patna High Court · (2016) 2 ECrC 393
Criminal Procedure Code, 1973 (CrPC) — Section 407, 482
High Courts17 Feb 2016Dismissed
Mustaque Ahmad Vs The State of Bihar and others
Patna High Court · (2016) 2 ECrC 387
Criminal Procedure Code, 1973 (CrPC) — Section 372Penal Code, 1860 (IPC) — Section 302, 364
High Courts17 Feb 2016Dismissed
Ramashish Rai Vs The State of Bihar and others
Patna High Court · (2016) 2 ECrC 385
Criminal Procedure Code, 1973 (CrPC) — Section 372Penal Code, 1860 (IPC) — Section 307, 34
High Courts17 Feb 2016Dismissed
Amod Kumar Chaurasiya Vs The State of Bihar and another
Patna High Court · (2016) 2 ECrC 376
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts17 Feb 2016Allowed
Atul Kumar Verma and Others Vs The State of Bihar
Patna High Court · (2016) 02 PAT CK 0046
Penal Code, 1860 (IPC) - Section 201, Section 302, Section 34, Section 364A
High Courts17 Feb 2016Dismissed
Bhasin Construction Company Pvt. Ltd. Vs Bihar Rajya Pul Nirman Nigam Ltd.
Patna High Court · (2016) 3 PLJR 76
Arbitration Act, 1940 - Section 14, Section 17, Section 30, Section 35, Section 39 (1) (VI)
High Courts17 Feb 2016Dismissed
A.C.I.T. Circle 6, Patna Vs Shri Sunil Kumar
Patna High Court · (2017) 1 PLJR 488
Income Tax Act, 1961 - Section 143(3), Section 40A(3)
High Courts17 Feb 2016Dismissed
Lal Yadav @ Lalwa Yadav @ Shiv Shankar Yadav Vs State of Bihar
Patna High Court · (2016) 2 BBCJ 215
Arms Act, 1959 - Section 27Penal Code, 1860 (IPC) - Section 148, Section 149, Section 302, Section 341
High Courts16 Feb 2016Allowed
Ganesh Singh Vs Surendra Singh
Patna High Court · (2016) 3 BBCJ 248 : (2016) 4 PLJR 37
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts16 Feb 2016Dismissed
Union of India and Others Vs Amrit
Patna High Court · (2016) 2 PLJR 523
Constitution of India, 1950 — Article 226
High Courts16 Feb 2016Allowed
Prakash Sharma Vs State of Bihar
Patna High Court · (2016) 161 AIC 815
Penal Code, 1860 (IPC) — Section 302, 34
High Courts16 Feb 2016Dismissed
Santosh Yadav Vs State of Bihar and another
Patna High Court · (2016) 161 AIC 806
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 307, 34
High Courts16 Feb 2016Dismissed
Union of India, through the General Manager, East Central Railway, Hazipur Vs Rani Devi w/o Late Ajay Kumr Singh
Patna High Court · (2016) 161 AIC 801 : (2017) 1 AnWR 148 : (2016) 3 BBCJ 499 : (2017) 1 BLJud 132 : (2016) 4 PLJR 177
Railways Act, 1989 — Section 124A
High Courts16 Feb 2016Disposed Off
Satyam Bhardwaj and Others Vs The State of Bihar
Patna High Court · (2016) 02 PAT CK 0027
Criminal Procedure Code, 1973 (CrPC) - Section 161Evidence Act, 1872 - Section 113(B), Section 113B, Section 145Penal Code, 1860 (IPC) - Section 304B, Section 34
High Courts15 Feb 2016Disposed Off
Nai Rajdhani Path Pramandal Vs Commissioner of Income Tax (TDS) and Others
Patna High Court · (2016) 2 BLJud 229 : (2016) 384 ITR 328 : (2016) 2 PLJR 446
Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 139, Section 192, Section 194(1), Section 201, Section 201(1), Section 201(1A), Section 221, Section 226(3), Section 271C
High Courts15 Feb 2016Dismissed
Sri Ram Janki Thakurbari and Others Vs State of Bihar and Others
Patna High Court · (2016) 2 BLJud 5 : (2016) 2 PLJR 373
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 45 B, 5
High Courts15 Feb 2016Allowed
Birendra Kumar Rai and Ors. Vs State of Bihar through the Principal Secretary, Home Department and Ors.
Patna High Court · (2016) 2 PLJR 291
High Courts15 Feb 2016Allowed
Sri Baldau Tiwary Vs Chandramani Tiwary
Patna High Court · (2016) 4 PLJR 1042
Legal Services Authorities Act, 1987 - Section 22