High Courts24 Feb 2016Disposed Off
Babloo Kumar Vs The State of Bihar and another
Patna High Court · (2016) 2 ECrC 299
Criminal Procedure Code, 1973 (CrPC) — Section 439, 482
COURT ARCHIVE
Patna High Court judgments, 2016
1,525 judgments · page 65 of 77
High Courts24 Feb 2016Dismissed
Gaurav Singh Vs General Public and Others
Patna High Court · (2016) 02 PAT CK 0038
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 7Evidence Act, 1872 - Section 63, Section 68, Section 71Succession Act, 1925 - Section 276, Section 283(1) (C), Section 59, Section 63, Section 63 (c), Section 63(c)
High Courts24 Feb 2016Dismissed
Fulo Chaudhary Vs The State of Bihar
Patna High Court · (2016) 2 ECrC 480
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302
High Courts24 Feb 2016Dismissed
Gaurav Singh Vs General Public
Patna High Court · (2016) 2 BLJud 137
Evidence Act, 1872 - Section 68Succession Act, 1925 - Section 63
High Courts24 Feb 2016Dismissed
Sunil Das Vs The State of Bihar
Patna High Court · (2017) 1 PLJR 78
Bihar Municipal Elementary Teachers (Employment and Service Conditions) Rules, 2006 - Rule 9
High Courts23 Feb 2016Dismissed
Dharmesh Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2016) 2 ECrC 483
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), Section 173, Section 173(2), Section 173(8), Section 204, Section 482Delhi Special Police Establishment Act, 1946 - Section 6Penal Code, 1860 (IPC) - Section 120B, Section 302, S
High Courts23 Feb 2016Allowed
Krishna Kumar Choudhary Vs State of Bihar and others
Patna High Court · (2016) 3 BankJ 424 : (2016) 1 BBCJ 589 : (2016) 2 BLJud 111 : (2016) 2 DRTC 80 : (2016) 2 PLJR 593
Bihar and Orissa Public Demands Recovery Act, 1914 - Article 9, 3, 7
High Courts23 Feb 2016Allowed
Usha Kumari Vs The State of Bihar and Others
Patna High Court · (2016) 02 PAT CK 0037
Constitution of India, 1950 - Article 14, Article 16, Article 309, Article 311
High Courts22 Feb 2016Dismissed
Nand Kishore Prasad Vs Patna High Court
Patna High Court · (2016) LIC 2800
Constitution of India, 1950 - Article 16, 226
High Courts22 Feb 2016Disposed Off
Rajkumari Devi Vs State of Bihar
Patna High Court · (2016) 2 BLJud 120 : (2016) 2 PLJR 624
Bihar Canal Chat/Land Settlement Rules, 2016 - Rule 4(1)
High Courts22 Feb 2016Dismissed
Awadhesh Kumar Mandal Vs The State of Bihar and Others
Patna High Court · (2016) 02 PAT CK 0075
Prevention of Corruption Act, 1988 - Section 13 (1)(d), Section 13 (2), Section 13(1), Section 13(1)(c), Section 13(1)(e), Section 13(2), Section 7
High Courts22 Feb 2016Disposed Off
Jyoti Prakash @ Jyoti Prakash "Akela" Vs State of Bihar
Patna High Court · (2016) 2 ECrC 452
Penal Code, 1860 (IPC) — Section 302
High Courts22 Feb 2016Allowed
Jhabhu Hembrem Vs The State of Bihar
Patna High Court · (2016) 2 ECrC 407
Penal Code, 1860 (IPC) — Section 302, 34
High Courts22 Feb 2016Disposed off
Reshma Khatun and Others Vs Indian Oil Corporation Ltd. and Others
Patna High Court · (2016) 2 PLJR 870
Constitution of India, 1950 - Article 226
High Courts18 Feb 2016Disposed off
Rama Singh Vs State of Bihar
Patna High Court · (2016) 2 ECrC 392
Constitution of India, 1950 — Article 226
High Courts18 Feb 2016Allowed
Mahendra Bhagat Vs The State of Bihar and Others
Patna High Court · (2016) 02 PAT CK 0039
Criminal Procedure Code, 1973 (CrPC) - Section 161(3), Section 173, Section 482Essential Commodities Act, 1955 - Section 3, Section 7
High Courts18 Feb 2016Allowed
Lumbini Beverages Pvt. Ltd. Vs The Bihar State Power Holding Company Ltd. and Others
Patna High Court · (2016) 02 PAT CK 0028
Electricity Act, 1910 - Section 26(6), Section 39, Section 44Penal Code, 1860 (IPC) - Section 379
High Courts18 Feb 2016Dismissed
State of Bihar Vs Krishna Murari Prasad
Patna High Court · (2016) 2 BBCJ 73 : (2016) 6 FLT 352
Mineral Concession Rules, 1960 - Rule 22
High Courts17 Feb 2016Allowed
Ram Bilas Singh Vs Ramdheyan Bhagat
Patna High Court · (2016) 161 AIC 794
Evidence Act, 1872 - Section 68, Section 69, Section 90Hindu Succession Act, 1956 - Section 2(bb), Section 30Limitation Act, 1963 - Section 4, Section 5
High Courts17 Feb 2016Dismissed
Manish Kumar Vs Indian Oil Corporation Ltd. and others
Patna High Court · (2016) 2 PLJR 594