High Courts15 Jul 2016Allowed
Pravin Kumar Vs State of Bihar
Patna High Court · (2016) 3 PLJR 651
Bihar State Universities Act, 1976 - Section 57, 57 B, 57A, 9(iv)
COURT ARCHIVE
Patna High Court judgments, 2016
1,525 judgments · page 28 of 77
High Courts15 Jul 2016Disposed Off
Ashok Paswan Vs The State of Bihar
Patna High Court · (2017) 1 PLJR 763
Constitution of India, 1950 - Article 226
High Courts15 Jul 2016Dismissed
Shamiun Nisha Vs State of Bihar
Patna High Court · (2016) 4 PLJR 1020
High Courts15 Jul 2016Allowed
Anil Kumar Singh Vs Bihar State Power (Holding) Co. Ltd.
Patna High Court · (2016) 3 BBCJ 514 : (2016) 4 BLJud 257 : (2016) 4 PLJR 1014
High Courts15 Jul 2016Allowed
Triveni Prasad Vs State of Bihar
Patna High Court · (2017) 1 PLJR 582
Constitution of India, 1950 - Article 226
High Courts15 Jul 2016Dismissed
Savitri Kumari Vs The State of Bihar
Patna High Court · (2016) 3 BLJud 241 : (2017) 1 PLJR 2
High Courts14 Jul 2016Allowed
Amit Kumar @ Happy Son of Kumar Bimlendra Singh @ Uday Narayan Singh, resident of Village - Shabazpur, P.S Shyampur Bhathan, District Sheohar, under the guardianship Kumar Bimlendra Singh @ Uday Narayan Singh Son of late Vishwanath Pratap Singh, resident
Patna High Court · (2016) 4 ECrC 58 : (2017) 1 PCCR 328
Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401
High Courts14 Jul 2016Dismissed
Raghewendra Kumar Vs Bihar Staff Selection Commission
Patna High Court · (2016) 4 PLJR 976
High Courts14 Jul 2016Allowed
Md. Soharab Vs State of Bihar
Patna High Court · (2016) 3 BBCJ 14 : (2016) 4 BLJud 3 : (2016) 4 PLJR 633
Bihar Panchayat Elementary Teachers (Employment and Service Conditions) Rules, 2006 - Rule 5
High Courts14 Jul 2016Dismissed
Shyam Kishore Singh Vs Uttar Bihar
Patna High Court · (2016) 4 PLJR 586
Constitution of India, 1950 - Article 226
High Courts14 Jul 2016Allowed
Sushil Mishra Vs State of Bihar
Patna High Court · (2017) 1 PCCR 121 : (2016) 4 PLJR 524
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 120B, Section 201, Section 302, Section 34
High Courts14 Jul 2016Dismissed
Bihar State Housing Board Vs Chitalekha Singh
Patna High Court · (2016) 4 PLJR 521
Digha Acquired Land Settlement Act, 2010 - Section 4
High Courts14 Jul 2016Allowed
M/s. Anand Travels Vs The State of Bihar
Patna High Court · (2017) 1 PLJR 379
Bihar Motor Vehicles Rules, 1992 - Rule 80Motor Vehicles Act, 1988 - Section 72(2)
High Courts14 Jul 2016Allowed
M/s Bihar Fuel Industries Vs The Bharat Coking Coal Limited
Patna High Court · (2016) 3 BBCJ 97 : (2017) 2 PLJR 349
Constitution of India, 1950 - Article 226
High Courts14 Jul 2016Dismissed
Bipin Kumar Singh Vs The State of Bihar
Patna High Court · (2017) 1 PLJR 6
High Courts13 Jul 2016Dismissed
M/s Patliputra Kanch Udyog Pvt. Ltd. Vs State of Bihar
Patna High Court · (2017) 1 CivilLJ 644 : (2016) 4 PLJR 986
State Financial Corporations Act, 1951 - Section 29
High Courts13 Jul 2016Dismissed
Rajendra Singh Vs State of Bihar
Patna High Court · (2017) 172 AIC 409 : (2017) 1 BBCJ 9 : (2016) 4 BLJud 1 : (2016) 4 PLJR 805
Penal Code, 1860 (IPC) - Section 307, Section 323, Section 34
High Courts13 Jul 2016Dismissed
Puja Kumari Vs State of Bihar
Patna High Court · (2016) 4 PLJR 636
Constitution of India, 1950 - Article 226
High Courts13 Jul 2016Disposed Off
Mosomat Munni Devi Vs Bhagwat Poddar
Patna High Court · (2017) 1 BBCJ 155 : (2016) 4 PLJR 613
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10 (2)
High Courts13 Jul 2016Disposed Off
Benkteshwar Upadhyay Vs State of Bihar
Patna High Court · (2016) 4 PLJR 602
Constitution of India, 1950 - Article 226