High Courts21 Jul 2016Dismissed
State of Bihar Vs Subhash Mohan Mishra
Patna High Court · (2016) 4 PLJR 640
COURT ARCHIVE
Patna High Court judgments, 2016
1,525 judgments · page 26 of 77
High Courts21 Jul 2016Dismissed
Union of India Vs Abhijit Prakash
Patna High Court · (2016) 4 PLJR 254
High Courts21 Jul 2016Allowed
M/s R. R. Company Vs State of Bihar
Patna High Court · (2017) 1 PLJR 202
Bihar Finance Rules, 1950 - Rule 131J
High Courts20 Jul 2016Dismissed
The Central Board of Trustees Vs M/s Bharat Sanchar Nigam Limited
Patna High Court · (2016) 151 FLR 722 : (2016) LabLR 940
Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 14B, 7A, 7Q
High Courts20 Jul 2016Dismissed
Smt. Dharamsheela Devi Vs The State of Bihar
Patna High Court · (2017) 1 PLJR 447
Land Acquisition Act, 1894 - Section 11
High Courts20 Jul 2016Allowed
Manjay Paswan @ Mandal Vs The State of Bihar
Patna High Court · (2016) 3 BBCJ 135 : (2016) 3 BLJud 321
Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 12
High Courts20 Jul 2016Allowed
Krishna Kumar Yadav @ Akshay Kumar Vs The State of Bihar
Patna High Court · (2016) 3 BBCJ 19 : (2016) 3 BLJud 274
Arms Act, 1959 - Section 27Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 12, Section 53Penal Code, 1860 (IPC) - Section 302, Section 307, Section 341
High Courts20 Jul 2016Dismissed
Jay Prakash Suman Vs The Union of India
Patna High Court · (2017) 1 PLJR 554
Constitution of India, 1950 - Article 226
High Courts19 Jul 2016Allowed
Most. Naimunesa Vs The Union of India
Patna High Court · (2018) 1 PLJR 150 : (2017) 1 ACC 539 : (2016) 165 AIC 744 : (2016) 4 BLJud 36 : (2016) 4 TAC 426
Railways Act, 1989 — Section 123(c)
High Courts19 Jul 2016Dismissed
Dr. Anil Kumar Vs State of Bihar
Patna High Court · (2016) 4 PLJR 980
High Courts19 Jul 2016Dismissed
Manoj Kumar Bhagat Vs State of Bihar
Patna High Court · (2016) 3 BBCJ 133 : (2016) 3 BLJud 275 : (2016) 4 PLJR 814
Evidence Act, 1872 - Section 3Penal Code, 1860 (IPC) - Section 307, Section 323, Section 341, Section 504
High Courts19 Jul 2016Dismissed
Dinesh Chandra Thakur Vs State of Bihar
Patna High Court · (2017) 1 BBCJ 80 : (2016) 4 BLJud 6 : (2016) 4 PLJR 932
Land Acquisition Act, 1894 - Section 18, Section 30
High Courts19 Jul 2016Dismissed
Kishore Kumar Ambashtha Vs State of Bihar
Patna High Court · (2017) 1 BBCJ 79 : (2017) 152 FLR 999 : (2016) 4 PLJR 929
Industrial Disputes Act, 1947 - Section 33C(2)
High Courts19 Jul 2016Disposed Off
Patna University Vs Bandana Kumari
Patna High Court · (2016) 4 PLJR 637
High Courts19 Jul 2016Dismissed
Rabindra Kumar Vs Sunita Devi
Patna High Court · (2017) 1 BBCJ 108 : (2016) 4 PLJR 603
Civil Procedure Code, 1908 (CPC) - Order 15 Rule 5
High Courts19 Jul 2016Allowed
Arun Kumar Bhagat Vs State of Bihar
Patna High Court · (2016) 3 BBCJ 1 : (2016) 3 BLJud 366 : (2016) 4 PLJR 777
Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 12(1)
High Courts19 Jul 2016Allowed
Awadh Kishore Ram Vs State of Bihar
Patna High Court · (2016) 3 BBCJ 154 : (2016) 4 BLJud 112 : (2016) 4 PLJR 176
Bihar Fair Price Shops Order, 2007 — Clause 7Constitution of India, 1950 — Article 226
High Courts19 Jul 2016Disposed Off
M/s Omkar Agency Vs Food Safety and Standards Authority of India
Patna High Court · (2016) AIR(Patna) 160 : (2016) 3 BBCJ 40 : (2016) 3 BLJud 292 : (2016) 3 PLJR 667
Cigarettes And Other Tobacco Products (Prohibition Of Advertisement And Regulation Of Trade And Commerce Production, Supply And Distribution) Act, 2003 — Section 2, 3(p), 7, 7(5), 11, 30, 31Food Safety And Standards (Food Products Standards Food Additives) Regulations, 2011 — Regulation 2.11.5Food Safety And Standards (Packaging And Labelling) Regulations, 2011 — Regulation 2.4
High Courts19 Jul 2016Partly Allowed
M/s. Bihar State Warehousing Corporation Ltd. Vs Commissioner of Income Tax-1, Patna
Patna High Court · (2016) 287 CurTR 556 : (2016) 386 ITR 410
High Courts19 Jul 2016Dismissed
Pinki Kumari Vs State of Bihar
Patna High Court · (2016) 4 BLJud 107
Bihar Panchayat Teachers (Appointment and Service Conditions) Rules, 2006 - Rule 6