High Courts18 Jul 2016Allowed

Mr. Subhash Kumar Vs State of Bihar

Patna High Court · (2017) 1 BBCJ 157 : (2016) 4 PLJR 608

Bihar Non-Government Secondary Schools (Taking Over of Management and Control) Act, 1981 - Section 18Bihar Taken Over Secondary Schools Service Conditions Rules, 1983 - Rule 4
High Courts18 Jul 2016Dismissed

Raj Kumar Vs State of Bihar

Patna High Court · (2017) 170 AIC 523 : (2016) 3 BBCJ 167 : (2016) 4 BLJud 109 : (2016) 4 PLJR 167

Arms Act, 1959 — Section 13, 14, 17Constitution of India, 1950 — Article 226
High Courts18 Jul 2016Dismissed

Manish Kumar Vs State of Bihar

Patna High Court · (2016) 166 AIC 718 : (2016) 4 PLJR 1018

Criminal Procedure Code, 1973 (CrPC) — Section 319, 482Penal Code, 1860 (IPC) — Section 395, 397
High Courts15 Jul 2016Allowed

Ajit Kumar Singh Vs State of Bihar

Patna High Court · (2016) 3 BBCJ 520 : (2016) 4 BLJud 306 : (2016) 4 PLJR 185

Criminal Procedure Code, 1973 (CrPC) — Section 482Land Acquisition Act, 1894 — Section 11