High Courts13 Jul 2016Disposed Off
Sunil Kumar Vs State of Bihar
Patna High Court · (2017) 1 BBCJ 119 : (2016) 4 PLJR 590
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Patna High Court judgments, 2016
1,525 judgments · page 29 of 77
High Courts13 Jul 2016Dismissed
Sudha Devi Vs State of Bihar
Patna High Court · (2016) 4 PLJR 523
Constitution of India, 1950 - Article 226
High Courts13 Jul 2016Dismissed
Paras Nath Ojha Vs State of Bihar
Patna High Court · (2016) 4 PLJR 152
Constitution of India, 1950 — Article 226
High Courts13 Jul 2016Dismissed
Avinash Kumar Mohan Vs State of Bihar
Patna High Court · (2016) 3 BBCJ 270 : (2016) 4 PLJR 27
Constitution of India, 1950 — Article 226
High Courts13 Jul 2016Allowed
Awadhesh Kumar Singh Vs State of Bihar
Patna High Court · (2016) 4 PLJR 192
Constitution of India, 1950 — Article 12, 14, 16, 226
High Courts13 Jul 2016Dismissed
Niraj Kumar Vs State of Bihar
Patna High Court · (2016) 3 PLJR 612
Constitution of India, 1950 - Article 14, 16
High Courts13 Jul 2016Disposed Off
Suryamunni Devi @ Suryamunna Devi Vs State of Bihar
Patna High Court · (2016) 3 BBCJ 314 : (2016) 4 PLJR 201
Penal Code, 1860 (IPC) — Section 188, 383
High Courts13 Jul 2016Dismissed
State of Bihar Vs Satyendra Sharma
Patna High Court · (2016) 4 PLJR 1003
High Courts13 Jul 2016Disposed Off
Prabhakar Kumar Vs The State of Bihar
Patna High Court · (2017) 1 PLJR 508
Constitution Of India, 1950 — Article 14, 16
High Courts13 Jul 2016Allowed
The State of Bihar Vs Umeshwar Prasad
Patna High Court · (2017) 1 PLJR 515
High Courts13 Jul 2016Dismissed
The Union of India Vs Jainath
Patna High Court · (2017) 1 PLJR 561
Constitution of India, 1950 - Article 226
High Courts12 Jul 2016Dismissed
Most. Babi Rani Devi Vs Ram Lakhan Rai
Patna High Court · (2016) AIR(Patna) 144 : (2016) 4 PLJR 486
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts12 Jul 2016Dismissed
Mehboob Rab, Chief Commercial Manager, East Central Railway, Hajipur - Petitioner @HASH The State of Bihar
Patna High Court · (2016) 4 ECrC 59 : (2017) 1 PCCR 212 : (2016) 4 PLJR 542
Constitution of India, 1950 - Article 226Penal Code, 1860 (IPC) - Section 307, Section 323, Section 34, Section 341, Section 379, Section 427, Section 504, Section 506
High Courts12 Jul 2016Dismissed
Dilip Kumar Gupta Vs State of Bihar
Patna High Court · (2016) 4 PLJR 641
Constitution of India, 1950 - Article 226Land Acquisition Act, 1894 - Section 17(1), Section 17(4), Section 4(1)
High Courts12 Jul 2016Dismissed
Sanjeet Kumar Sinh Vs State of Bihar
Patna High Court · (2017) 1 BBCJ 111 : (2016) 4 PLJR 606
Bihar Police Manual, 1978 - Rule 660-CConstitution of India, 1950 - Article 226
High Courts12 Jul 2016Dismissed
State of Bihar Vs Ram Nath Singh
Patna High Court · (2016) 4 PLJR 535
Constitution of India, 1950 - Article 226
High Courts12 Jul 2016Allowed
Manoj Paswan Vs State of Bihar
Patna High Court · (2016) 3 BBCJ 166 : (2016) 4 BLJud 220 : (2016) 4 PLJR 170
Bihar Fair Price Shops Order, 2007 — Clause 7Constitution of India, 1950 — Article 226
High Courts12 Jul 2016Disposed Off
Urmila Masomat Vs State of Bihar
Patna High Court · (2016) 4 PLJR 264
Delhi Legal Service Authorities Act, 1987 — Section 19, 22Penal Code, 1860 (IPC) — Section 302
High Courts12 Jul 2016Allowed
Sushma Sinha Vs State of Bihar
Patna High Court · (2016) 4 ECrC 64 : (2017) 1 PCCR 228 : (2016) 3 PLJR 618
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 420, 467, 468