High Courts12 Jul 2016Disposed Off
Reshami Rays Vs Bihar State Power (Holding) Company Limited
Patna High Court · (2017) 1 PLJR 683
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Patna High Court judgments, 2016
1,525 judgments · page 30 of 77
High Courts12 Jul 2016Allowed
Bachiya Devi Vs Smt. Munki Devi
Patna High Court · (2017) 173 AIC 467 : (2017) AIRCC 791 : (2016) 3 BBCJ 215 : (2016) 3 BLJud 267 : (2017) 1 PLJR 388
Civil Procedure Code, 1908 (CPC) - Order 40 Rule 1
High Courts12 Jul 2016Dismissed
Suresh Nandan Sinha Vs Union of India
Patna High Court · (2017) 1 PLJR 580
Constitution of India, 1950 - Article 226
High Courts12 Jul 2016Dismissed
Mani Bhushan Singh Vs The Union of India
Patna High Court · (2017) 1 PLJR 571
Constitution of India, 1950 - Article 226
High Courts11 Jul 2016Allowed
M/s. Dhanpat Prasad Vs State of Bihar
Patna High Court · (2017) 1 BBCJ 150 : (2016) 4 PLJR 621
Bihar and Orissa Public Demands Recovery Act, 1914 - Section 4, Section 6
High Courts11 Jul 2016Dismissed
Brajeshwari Prasad Vs Lakhisarai Municipality
Patna High Court · (2016) 4 PLJR 567
Bihar Municipal Officers and Servants Pension Rules, 1987 - Rule 4
High Courts11 Jul 2016Dismissed
Kaushalya Devi Vs Union of India
Patna High Court · (2017) AAC 1525 : (2017) 1 PLJR 463
Railway Claims Tribunal Act, 1987 - Section 18
High Courts11 Jul 2016Dismissed
Smt. Malti Devi Vs The State of Bihar
Patna High Court · (2017) 1 PLJR 469
High Courts11 Jul 2016Dismissed
Radhika Devi Vs State of Bihar
Patna High Court · (2016) 3 BBCJ 17 : (2017) 1 PLJR 557
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 - Section 10(6), Section 35
High Courts11 Jul 2016Dismissed
Gautam Prakash Vs State of Bihar
Patna High Court · (2017) 1 PLJR 593
High Courts11 Jul 2016Dismissed
Ram Nivas Kumar Vs The Union of India
Patna High Court · (2017) 1 PLJR 101
Constitution of India, 1950 - Article 226
High Courts05 Jul 2016Dismissed
Shiv Balak Sah @ Madan Sah, S/o Shiv Chand Sah, R/o Village - Padmol, Gamhariya, P.S Pokhariya, Dist - Parsa(Nepal) - Appellant @HASH The Union of India through Amarnath
Patna High Court · (2016) 4 ECrC 116 : (2017) 1 PCCR 110
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15(c), Section 23(c)
High Courts05 Jul 2016Partly Allowed
Binay Kumar @ Binay Mohan Lal S/O Late Shiv Narayan Mahto R/O Mohalla Nala Road, P.S. Kadamkuan, District Patna - Appellant @HASH The State of Bihar
Patna High Court · (2016) 4 ECrC 104 : (2017) 1 PCCR 164
Arms Act, 1959 - Section 27Penal Code, 1860 (IPC) - Section 307
High Courts05 Jul 2016Disposed Off
Chandrakala Kumari Vs State of Bihar
Patna High Court · (2016) 165 AIC 738 : (2016) 3 BBCJ 68 : (2016) 4 ECrC 99 : (2017) 1 PCCR 194 : (2016) 4 PLJR 364
Criminal Procedure Code, 1973 (CrPC) — Section 195(1)(b)(ii), 195(1)(b)(ii), 340, 438Penal Code, 1860 (IPC) — Section 193 to 196, 199, 200, 205, 211, 406, 420
High Courts05 Jul 2016Dismissed
Nand Kishore Prasad Vs Amarnath Prasad
Patna High Court · (2017) 1 BBCJ 11 : (2016) 4 BLJud 49 : (2017) 1 CivilLJ 549 : (2016) 4 PLJR 810
Civil Procedure Code, 1908 (CPC) - Section 94(e)
High Courts05 Jul 2016Allowed
Ajeet Kumar Vs State of Bihar
Patna High Court · (2017) 1 BBCJ 94 : (2016) 4 PLJR 793
High Courts05 Jul 2016Disposed Off
Arun Kumar Vs State of Bihar
Patna High Court · (2016) 4 PLJR 184
Bihar Pension Rules, 1950 — Rule 43(b)Constitution of India, 1950 — Article 226
High Courts05 Jul 2016Disposed Off
Subodh Kumar Singh Vs State of Bihar
Patna High Court · (2016) 3 PLJR 621
High Courts05 Jul 2016Dismissed
M/s Tirupati Homes Pvt. Ltd. Vs Municipal Building Tribunal
Patna High Court · (2016) 3 PLJR 638
Bihar Municipal Act, 2007 - Section 319, 325, 326
High Courts04 Jul 2016Dismissed
M/s. BCL Secure Premises (P) Ltd. Vs Union of India
Patna High Court · (2016) AIR(Patna) 142
Contract Act, 1872 — Section 74