High Courts27 Jul 2016Dismissed
Arun Kumar Vs Nand Kishore Rai
Patna High Court · (2017) 170 AIC 520 : (2016) 4 PLJR 320
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 146
COURT ARCHIVE
Patna High Court judgments, 2016
1,525 judgments · page 25 of 77
High Courts27 Jul 2016Disposed Off
Kumar and Kumar Associates Vs The Union of India
Patna High Court · (2017) 1 PLJR 649
Arbitration and Conciliation Act, 1996 - Section 12, Section 21, Section 26Constitution of India, 1950 - Article 226
High Courts27 Jul 2016Dismissed
Ajay Kumar Vs Most. Ruby Devi
Patna High Court · (2016) 3 BBCJ 121 : (2017) 1 PCCR 134
Motor Vehicles Act, 1988 - Section 166, Section 168
High Courts27 Jul 2016Dismissed
M/s Bhagwati Coke Industries Pvt. Ltd., Vs The Central Coalfields Ltd.
Patna High Court · (2017) AIR(Patna) 56 : (2017) 1 PLJR 16
Constitution of India, 1950 - Article 226Contract Act, 1872 - Section 23, Section 28
High Courts26 Jul 2016Dismissed
Sudhanshu Kumar Vs Union of India
Patna High Court · (2016) 4 PLJR 930
High Courts26 Jul 2016Dismissed
Nagendra Rai Vs State of Bihar
Patna High Court · (2017) 1 PCCR 55 : (2016) 4 PLJR 589
Penal Code, 1860 (IPC) - Section 186, Section 189, Section 353
High Courts26 Jul 2016Allowed
State of Bihar Vs Kamla Singh
Patna High Court · (2016) 4 PLJR 536
Bihar Police Manual, 1978 - Rule 660-C
High Courts26 Jul 2016Dismissed
Rajendra Prasad Vs The State of Bihar
Patna High Court · (2017) 1 PLJR 445
Bihar Non-Government Secondary Schools (Taking Over of Management and Control) Act, 1981 - Section 19
High Courts26 Jul 2016Dismissed
Smt. Shri Devi Vs Smt. Dewanti Devi
Patna High Court · (2016) 3 BBCJ 82 : (2016) 4 BLJud 221
Succession Act, 1925 - Section 276, Section 278
High Courts26 Jul 2016Allowed
Urmila Devi Vs The State of Bihar
Patna High Court · (2016) 3 BBCJ 104 : (2016) 4 BLJud 80
Criminal Procedure Code, 1973 (CrPC) - Section 227, Section 482Penal Code, 1860 (IPC) - Section 34, Section 363, Section 363A
High Courts26 Jul 2016Allowed
Jahangir Ansari Vs The State of Bihar
Patna High Court · (2017) 1 PCCR 255
Penal Code, 1860 (IPC) - Section 302, Section 34
High Courts25 Jul 2016Dismissed
Adya Sharma Vs The State of Bihar
Patna High Court · (2017) 1 PLJR 387
High Courts25 Jul 2016Dismissed
Kumari Lalmati Vs The State of Bihar
Patna High Court · (2017) 1 PLJR 395
High Courts25 Jul 2016Dismissed
The Bihar State Electricity Board Vs M/s. Singhania Re-Rolling Mills Pvt. Ltd.
Patna High Court · (2017) 1 PLJR 503
High Courts25 Jul 2016Dismissed
The State of Bihar Vs Ram Pravesh Rai
Patna High Court · (2017) 2 PLJR 505
High Courts22 Jul 2016Disposed Off
Syed Mohammad Abbas Vs Bibi Sajda Khatoon
Patna High Court · (2016) 3 BBCJ 137
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 3, Order 22 Rule 4Constitution of India, 1950 - Article 227Limitation Act, 1963 - Article 120, Article 121
High Courts22 Jul 2016Allowed
M/s Hind Drug Distributors Vs The State of Bihar
Patna High Court · (2016) 3 BBCJ 20
Recovery of Debts Due To Banks And Financial Institutions Act, 1993 - Section 19(22), Section 25
High Courts22 Jul 2016Dismissed
Dr. (Smt.) Anu Rani Vs The State of Bihar
Patna High Court · (2017) 1 PLJR 103
Constitution of India, 1950 - Article 226
High Courts21 Jul 2016Dismissed
Usha Devi Vs State of Bihar
Patna High Court · (2016) AIR(Patna) 138 : (2016) 3 BBCJ 324 : (2016) 4 PLJR 163
Bihar Municipal Act, 2007 — Section 25(4)
High Courts21 Jul 2016Dismissed
Bihar State Electricity Board Vs M/s R.S. Fabricators
Patna High Court · (2016) 165 AIC 736
Electricity Act, 2003 — Section 126(2), 126(3)