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Patna High Court judgments, 2016

1,525 judgments · page 24 of 77

High Courts28 Jul 2016Disposed Off

Ganga Mishra Vs Chhedi Paswan

Patna High Court · (2016) 3 PLJR 694

Constitution of India, 1950 - Article 324Representation of the People Act, 1951 - Section 100(1)(b), 117, 33-A, 81, 82, 86, 86(1)
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High Courts28 Jul 2016Dismissed

Shambhu Devi Vs Aayushi Alingan

Patna High Court · (2016) 4 BLJud 187 : (2017) 1 PLJR 453

Civil Procedure Code, 1908 (CPC) - Section 21, Section 21Family Courts Act, 1984 - Section 7, Section 8Hindu Minority and Guardianship Act, 1956 - Section 12
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High Courts28 Jul 2016Allowed

Mamta Devi Vs State of Bihar

Patna High Court · (2016) 3 BBCJ 149 : (2016) 4 BLJud 117 : (2016) 4 PLJR 258

Bihar Panchayat Raj Act, 2006 — Section 137Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
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High Courts28 Jul 2016Allowed

Sunil Kumar Sinha Vs The State of Bihar

Patna High Court · (2016) 3 BBCJ 12 : (2016) 4 BLJud 16

Criminal Procedure Code, 1973 (CrPC) - Section 239, Section 482Penal Code, 1860 (IPC) - Section 420, Section 467, Section 468, Section 471
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High Courts27 Jul 2016Dismissed

Bijay Yadav Vs State of Bihar

Patna High Court · (2016) 3 BBCJ 100 : (2016) 6 FLT 714 : (2016) 4 PLJR 989

Forest (Bihar Amendment) Act, 1989 - Section 33, Section 41, Section 42
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