COURT ARCHIVE

Patna High Court judgments, 2016

1,525 judgments · page 22 of 77

High Courts11 Aug 2016Allowed

Vijay Kumar son of Late Bindeshwari Prasad Resident of Village And P.O. Kanhauli Bazar, Via Bhutahi, District Sitamarhi, At Present Block Development Officer, Bhitaha, District West Champaran - Petitioner @HASH The State of Bihar - Opposite Party

Patna High Court · (2016) 4 ECrC 292

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 504, Section 506

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High Courts11 Aug 2016Dismissed

Vidya Devi W/o Late Ravindra Kumar Raman R/o Manga Sihaul, PS - Marauna, Distt - Supaul - Appellant @HASH The State of Bihar

Patna High Court · (2016) 4 ECrC 403

Penal Code, 1860 (IPC) - Section 302, Section 34and 120B

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High Courts11 Aug 2016Allowed

Pradeep Mandal son of Baldeo Mandal resident of village jatwara, police station Chandan (Anandpur), District Banka - Appellant @HASH The State of Bihar

Patna High Court · (2016) 4 ECrC 263 : (2017) 2 PCCR 73

Penal Code, 1860 (IPC) - Section 302, Section 34

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High Courts11 Aug 2016Allowed

Nand Kishore Prasad Vs State of Bihar

Patna High Court · (2017) 1 BBCJ 24 : (2016) 4 PLJR 839

Civil Services (Classification, Control and Appeal) Rules, 1930 - Rule 55A

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High Courts11 Aug 2016Dismissed

Kalendar Kumar Vs State of Bihar

Patna High Court · (2017) 1 BBCJ 101 : (2016) 4 BLJud 106 : (2016) 4 PLJR 828

Criminal Procedure Code, 1973 (CrPC) - Section 372Penal Code, 1860 (IPC) - Section 201, Section 304B

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High Courts11 Aug 2016Dismissed

Ram Ayodhya Tiwari Vs The State of Bihar

Patna High Court · (2016) 166 AIC 541 : (2016) 4 BLJud 216 : (2017) CriLJ 1559 : (2016) 4 ECrC 266

Criminal Procedure Code, 1973 (CrPC) — Section 228(l)(a)Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323, 324, 341, 427, 504

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High Courts10 Aug 2016Allowed

M/S Takshila Seas and Resort Pvt. Ltd., Sonagopalpur, Sampatchak, Patna Parsa Road through its Director Sanjay Kumar Choudhary, S/o Sri Mahendra Choudhary Resident of 102 C-Block, Nutan Tower, Colony More, Kankarbagh, Patna - Petitioner @HASH State of Bih

Patna High Court · (2016) AIR(Patna) 185 : (2016) 4 PLJR 479

Bihar Entertainment Tax Act, 1948 - Section 3Constitution of India, 1950 - Article 166

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High Courts10 Aug 2016Dismissed

Ravi Ranjan Jaiswal Vs Shailendra Chowdhry

Patna High Court · (2016) 4 PLJR 713

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 - Section 14Constitution of India, 1950 - Article 226

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High Courts10 Aug 2016Dismissed

Ravindra Kumar Singh Vs The State of Bihar

Patna High Court · (2016) 3 BBCJ 477 : (2016) 4 BLJud 347 : (2017) 1 PLJR 930

Constitution of India, 1950 - Article 226

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High Courts10 Aug 2016Disposed Off

Rohtas District Non - Formal Education Instructor Association Vs Sheo Bhajan Prasad Diwakar

Patna High Court · (2017) 1 PLJR 254

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High Courts09 Aug 2016Allowed

Ranjeet Pathak son of Shri Jay Jay Pathak, resident of village - Sarvoday Nagar Bishanpur, P.S.- Nagar, District - Begusarai. At present posted at Lakho Railway Station as A.S.M. - Petitioner @HASH The State of Bihar - Opposite Party

Patna High Court · (2016) 4 ECrC 404 : (2017) 1 PCCR 301

Penal Code, 1860 (IPC) - Section 279, Section 336, Section 34, Section 427Railways Act, 1989 - Section 175

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High Courts09 Aug 2016Allowed

Subodh Kumar Vs State of Bihar

Patna High Court · (2016) 3 BBCJ 189 : (2016) 4 BLJud 86

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High Courts08 Aug 2016Allowed

Amrendra Kumar Son of Krishna Kishore Prasad Resident of Village-Barauli Road Barahari, P.S.-Baraharia District-Siwan - Petitioner @HASH The State of Bihar - Opposite Party

Patna High Court · (2016) 4 ECrC 400 : (2017) 2 PCCR 42

Pre-conception and Pre-natal Diagnostic Techniques (Prohibition of Sex Selection) Act, 1994 - Section 23, Section 25

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High Courts08 Aug 2016Dismissed

M/s. S.K. Nasiruddin Biri Merchants Pvt. Ltd. Vs Assistant Provident Fund Commissioner

Patna High Court · (2016) 4 PLJR 499

Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 14B, Section 5D

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High Courts08 Aug 2016Dismissed

Manoj Kumar Mishra Vs The State of Bihar

Patna High Court · (2017) 169 AIC 374 : (2016) AIR(Patna) 155 : (2016) 3 PLJR 1019

Bihar Stamp (Amendment) Act, 1991 — Section 47 AConstitution of India, 1950 — Article 227Stamp Act, 1899 — Section 17, 27, 3

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High Courts08 Aug 2016Allowed

Bhrigunath Singh Vs Magadh University

Patna High Court · (2016) 4 BLJud 24

Constitution of India, 1950 - Article 226

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High Courts08 Aug 2016Allowed

Piyush Kumar Jha Vs Deisy Devi

Patna High Court · (2016) 4 BLJud 34

Hindu Marriage Act, 1955 - Section 13(1)(i-b)

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High Courts08 Aug 2016Allowed

Pawan Kumar Yadav Vs State of Bihar

Patna High Court · (2016) 3 BBCJ 505 : (2017) 1 BLJud 87

Penal Code, 1860 (IPC) - Section 201, Section 302

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High Courts05 Aug 2016Dismissed

Sanjay Yadav, S/o Dwarika Yadav, R/o Village - Molvichak, P.S. - Chandauti, District - Gaya - Appellant @HASH The State of Bihar

Patna High Court · (2016) 4 ECrC 407 : (2017) 2 PCCR 88

Penal Code, 1860 (IPC) - Section 302

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High Courts05 Aug 2016Allowed

Ramesh Sharma Vs State of Bihar

Patna High Court · (2016) LIC 3632 : (2016) 4 PLJR 670

Constitution of India, 1950 — Article 16

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