High Courts17 Aug 2016Disposed Off
Gyan Infra Build Pvt. Ltd. Vs Smt. Mamta Sinha @ Rupam
Patna High Court · (2017) 171 AIC 371 : (2016) 4 BLJud 241 : (2016) 3 PLJR 1022
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1
COURT ARCHIVE
Patna High Court judgments, 2016
1,525 judgments · page 21 of 77
High Courts16 Aug 2016Partly Allowed
Ram Prasad Rai @ Rama Rai, Son of Late Ram Kishun Rai, Resident of Village Jitwarpur Dih, Police Station-Samastipur (Mufassil), District-Samastipur - Appellant @HASH State of Bihar
Patna High Court · (2016) 167 AIC 763 : (2016) 3 BBCJ 392
Arms Act, 1959 - Section 27Penal Code, 1860 (IPC) - Section 302, Section 307
High Courts16 Aug 2016Dismissed
M/s Lumbini Beverages Pvt. Ltd. Vs State of Bihar
Patna High Court · (2016) 4 PLJR 994
Bihar Finance Act, 1981 - Section 7(3)(b)Bihar Value Added Tax Act, 2005 - Section 57, Section 96(3)(b)
High Courts16 Aug 2016Allowed
Pramendra Chaudhary Vs State of Bihar
Patna High Court · (2016) 4 PLJR 984
Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 12
High Courts16 Aug 2016Dismissed
Dhananjay Kumar Vs State of Bihar
Patna High Court · (2016) 3 BBCJ 387 : (2016) 4 PLJR 978
High Courts16 Aug 2016Dismissed
Mehilal Baitha Vs State of Bihar
Patna High Court · (2017) 1 BBCJ 31 : (2016) 4 PLJR 848
Constitution of India, 1950 - Article 14
High Courts16 Aug 2016Allowed
Sadhana Kumari Vs State of Bihar
Patna High Court · (2016) 3 BBCJ 376 : (2016) 4 PLJR 807
High Courts16 Aug 2016Disposed Off
Debts Recovery Tribunal Advocate Association Patna Vs Union of India
Patna High Court · (2016) 4 PLJR 574
Constitution of India, 1950 - Article 226
High Courts16 Aug 2016Allowed
Ajit Paswan Vs State of Bihar
Patna High Court · (2016) 4 BLJud 185 : (2016) 4 PLJR 326
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12
High Courts16 Aug 2016Dismissed
The Managing Committee of the Madarsa Islamia Rabbul Bux Vs The State of Bihar
Patna High Court · (2017) 1 PLJR 666
High Courts16 Aug 2016Dismissed
Renu Kumari Vs The State of Bihar
Patna High Court · (2017) 1 PLJR 462
High Courts16 Aug 2016Dismissed
M/s. Hebe Ispat Vs The State of Bihar
Patna High Court · (2017) 1 PLJR 505
High Courts16 Aug 2016Allowed
The Union of India Vs Umeshwar Prasad Singh
Patna High Court · (2017) 1 PLJR 668
Constitution of India, 1950 - Article 215
High Courts16 Aug 2016Allowed
Pramod Kumar Vs The State of Bihar
Patna High Court · (2016) 3 BBCJ 397
High Courts16 Aug 2016Disposed Off
The State of Bihar Vs Gangadhar Singh
Patna High Court · (2017) 1 PLJR 512
High Courts16 Aug 2016Dismissed
Niranjan Kumar Jha Vs The State of Bihar
Patna High Court · (2017) 1 PLJR 10
Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 12(1)
High Courts16 Aug 2016Dismissed
Arun Kumar Lal Das Vs The State of Bihar
Patna High Court · (2017) 1 PLJR 513
Bihar Privileged Persons Homestead Tenancy Act, 1947 - Section 21Constitution of India, 1950 - Article 226
High Courts12 Aug 2016Allowed
Bishwa Mohan Singh - Appellant @HASH The State of Bihar
Patna High Court · (2016) 4 ECrC 366 : (2017) 2 PCCR 118
Criminal Procedure Code, 1973 (CrPC) - Section 374(2), Section 389(1)
High Courts12 Aug 2016Allowed
Anand Mohan Poddar Vs Kailash Poddar
Patna High Court · (2016) 166 AIC 528
Evidence Act, 1872 — Section 65Succession Act, 1925 — Section 237, 238, 239, 240, 263, 281