High Courts29 Jan 2014Allowed
The State of Bihar Vs Kamal Kishore Yadav
Patna High Court · (2014) 1 PLJR 659
COURT ARCHIVE
Patna High Court judgments, 2014
1,174 judgments · page 53 of 59
High Courts29 Jan 2014
Kamini Kumari Vs The State of Bihar
Patna High Court · (2014) 3 PLJR 720
Criminal Procedure Code, 1973 (CrPC) — Section 397(3), 482Penal Code, 1860 (IPC) — Section 323, 354, 504
High Courts28 Jan 2014Allowed
National Insurance Company Gaya Vs Lily Hembrum
Patna High Court · (2014) 1 BBCJ 430
High Courts28 Jan 2014Allowed
Irsad Alam Vs The State of Bihar
Patna High Court · (2014) CriLJ 2107 : (2015) 1 PLJR 368
Criminal Procedure Code, 1973 (CrPC) — Section 161, 161(1), 162, 162(1), 162(2)Evidence Act, 1872 — Section 21, 24, 24, 25, 25
High Courts28 Jan 2014Allowed
Manoj Kumar Mandal Vs The State of Bihar
Patna High Court · (2014) 2 PLJR 414
Bihar Land Reforms Act, 1950 — Section 4(h)
High Courts28 Jan 2014
Srikant Prasad Vs The State of Bihar
Patna High Court · (2014) 2 PLJR 648
Bihar Special Courts Act, 2009 — Section 13, 14, 15, 17, 17(1)Criminal Procedure Code, 1973 (CrPC) — Section 482Income Tax Act, 1961 — Section 271(1)(c)
High Courts28 Jan 2014
United India Insurance Co. Ltd. Vs Sudha Singh
Patna High Court · (2014) 3 ACC 169 : (2015) ACJ 1928 : (2014) 3 PLJR 134
Motor Vehicles Act, 1988 — Section 11, 147(1)(B), 149(1)(b)(i), 163A, 165
High Courts27 Jan 2014Allowed
Shambhu Mishra Vs State of Bihar and Others
Patna High Court · (2015) 2 PLJR 135
Constitution of India, 1950 - Article 14, 16
High Courts27 Jan 2014
Chandra Shekhar Bharti Vs The State of Bihar
Patna High Court · (2014) CriLJ 2953 : (2014) 2 PLJR 756
Companies Act, 1956 — Section 267Constitution of India, 1950 — Article 136, 136(1), 14, 21Criminal Procedure Code, 1973 (CrPC) — Section 125, 156(3), 325, 360, 374
High Courts27 Jan 2014
Ramesh Prasad Singh Vs The State of Bihar
Patna High Court · (2014) 3 PLJR 726
Constitution of India, 1950 — Article 14, 16
High Courts27 Jan 2014
Dhunmun Yadav Vs State of Bihar
Patna High Court · (2014) CriLJ 2829 : (2015) 2 PLJR 511
Criminal Procedure Code, 1973 (CrPC) — Section 313(l)(b), 366Evidence Act, 1872 — Section 24, 25, 26, 27, 30Penal Code, 1860 (IPC) — Section 201, 302, 34, 364A
High Courts27 Jan 2014
Santosh Rajbanshi Vs State of Bihar
Patna High Court · (2014) 2 DMC 132
Criminal Procedure Code, 1973 (CrPC) — Section 313Dowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 106, 113A, 113B, 138, 146
High Courts27 Jan 2014
Akhlesh Prasad Sinha Vs State of Bihar
Patna High Court · (2014) 3 Crimes 441
Criminal Procedure Code, 1973 (CrPC) — Section 313, 313(1)(b)Penal Code, 1860 (IPC) — Section 302, 326, 34
High Courts24 Jan 2014
Binda Kumar Vs The State of Bihar
Patna High Court · (2014) 4 PLJR 492
Constitution of India, 1950 — Article 12
High Courts24 Jan 2014Dismissed
Scope Sales Pvt. Ltd. Vs The State of Bihar
Patna High Court · (2014) 1 PLJR 370
Constitution of India, 1950 — Article 300A
High Courts24 Jan 2014
Rajan Kumar Thakur Vs The Hindustan Petroleum Corporation Ltd.
Patna High Court · (2014) 3 PLJR 422
High Courts24 Jan 2014Dismissed
Ravi Shankar Kumar Akela Vs The State of Bihar and Others
Patna High Court · AIR 2014 Patna 61
High Courts24 Jan 2014Allowed
Devanti Devi and Others Vs Nawal Kishore Prasad and Others
Patna High Court · (2014) 1 ACC 570 : (2014) 1 AnWR 618
Penal Code, 1860 (IPC) — Section 279, 304(A), 337, 338
High Courts24 Jan 2014Disposed Off
Lal Babu Singh and Others Vs The State of Bihar and Others
Patna High Court · AIR 2014 Patna 100 : (2014) 2 PLJR 448
Land Acquisition Act, 1894 — Section 17(4), 4, 5-A, 6