High Courts06 Feb 2014Disposed Off
Upendra Kumar Sinha Vs The State of Bihar
Patna High Court · (2014) 2 PLJR 439
COURT ARCHIVE
Patna High Court judgments, 2014
1,174 judgments · page 51 of 59
High Courts06 Feb 2014Disposed Off
Gopal Krishna Jha Vs The State of Bihar
Patna High Court · (2014) 2 PLJR 446
Constitution of India, 1950 — Article 226
High Courts06 Feb 2014
The State of Bihar Vs Radheshyam Choudhary, Chandan Choudhary and Vinod Choudhary Bishwnath Choudhary Vs The State of Bihar
Patna High Court · (2014) 02 PAT CK 0029
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313, 366Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34
High Courts06 Feb 2014
National Insurance Company Ltd. Vs Ram Prasad Yadav
Patna High Court · (2014) 3 ACC 194
Motor Vehicles Act, 1988 — Section 140, 158(6), 166
High Courts05 Feb 2014Allowed
Kishore Rai Vs State of Bihar
Patna High Court · (2014) 2 BBCJ 305 : (2014) 1 BLJud 328
High Courts05 Feb 2014
Laxmi Prasad Gupta Vs Ram Narayan Prasad
Patna High Court · (2014) 3 PLJR 703
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts05 Feb 2014
Jaimala Devi Vs The State of Bihar
Patna High Court · (2014) 2 PLJR 407
Constitution of India, 1950 — Article 243F, 243K, 243OCriminal Procedure Code, 1973 (CrPC) — Section 109, 110
High Courts05 Feb 2014Allowed
Kishore Rai and Sheo Kumar Rai Vs The State of Bihar
Patna High Court · (2014) 02 PAT CK 0067
Penal Code, 1860 (IPC) — Section 307, 324, 34
High Courts05 Feb 2014Dismissed
Kashim Ansari Vs The State of Bihar
Patna High Court · (2014) 02 PAT CK 0066
Arms Act, 1959 — Section 27Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302, 307, 324, 325, 34
High Courts05 Feb 2014Dismissed
Vijay Kumar Sinha Vs Alata Devi @ Aastha Devi and Others
Patna High Court · (2014) 02 PAT CK 0052
Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 40
High Courts05 Feb 2014Allowed
Pappu Kumar Mandal Vs The State of Bihar
Patna High Court · (2014) CriLJ 1797
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 22, 42, 57
High Courts05 Feb 2014Allowed
Jainendra Kumar Singh @ Jainendra Singh Vs The Bihar State Electricity Board, Shri Satya Narayan Mehta and Sushree Manisha
Patna High Court · (2014) 02 PAT CK 0028
Electricity Act, 2003 — Section 125, 126, 135, 2(gg)
High Courts05 Feb 2014Disposed Off
Najma Begum Vs The State of Bihar and Others
Patna High Court · (2014) 1 PLJR 657
Bihar Municipal Act, 2007 — Section 104, 25(5)Transfer of Property Act, 1882 — Section 108
High Courts05 Feb 2014
Prof. Mahesh Prasad Yadav Vs The State of Bihar and Others
Patna High Court · (2014) 1 PLJR 668
High Courts05 Feb 2014
Noorul Absar Vs The Bhupendra Narayan Mandal University
Patna High Court · (2014) 4 PLJR 554
High Courts03 Feb 2014Disposed Off
Taufique Ahmad Vs The Union of India
Patna High Court · (2014) 1 BBCJ 428 : (2014) 2 BLJud 82
High Courts03 Feb 2014
Motak Yadav and Others Vs The State of Bihar and Others
Patna High Court · (2015) 1 PLJR 761
Criminal Procedure Code, 1973 (CrPC) — Section 245, 313(1)(b)Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
High Courts03 Feb 2014
Hari Narayan Ram Vs The Bank of India
Patna High Court · (2014) 4 PLJR 452
Constitution of India, 1950 — Article 300APayment of Gratuity Act, 1972 — Section 4
High Courts03 Feb 2014Allowed
Kumari Sushmita Vs Rabindra Kumar Singh
Patna High Court · (2014) 2 PLJR 622
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 226, 227Hindu Marriage Act, 1955 — Section 16