High Courts03 Feb 2014
Rekha Kumari Vs The State of Bihar
Patna High Court · (2015) 1 PLJR 124 : (2014) 3 PLJR 612
COURT ARCHIVE
Patna High Court judgments, 2014
1,174 judgments · page 52 of 59
High Courts03 Feb 2014
Uday Prasad Singh Vs The Union of India
Patna High Court · (2014) 3 PLJR 3
Constitution of India, 1950 — Article 226, 226(1), 226(1), 226(2), 32
High Courts03 Feb 2014Allowed
Prabhu Nath Singh and Jai Kishun Sah Vs The State of Bihar
Patna High Court · (2014) 02 PAT CK 0035
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 294, 319Penal Code, 1860 (IPC) — Section 307, 34
High Courts03 Feb 2014
Moti Lal Chamar Vs The State of Bihar
Patna High Court · (2014) 3 PLJR 44
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 35
High Courts02 Feb 2014Allowed
Ram Naresh Singh Vs State of Bihar
Patna High Court · (2014) 2 BBCJ 100
High Courts31 Jan 2014Allowed
Jugeshwar Singh and Others Vs Krishna Kumar Singh and Others
Patna High Court · (2015) 2 PLJR 228
High Courts31 Jan 2014Dismissed
Pallavi Vs Indian Oil Corporation Limited
Patna High Court · (2014) 2 PLJR 378
High Courts30 Jan 2014
Devarshi Srivastava Vs Indira Gandhi Institute of Medical Sciences
Patna High Court · (2014) 3 PLJR 438
High Courts30 Jan 2014
Convenor of Patna Zila Minority High School Vs The State of Bihar
Patna High Court · (2014) 4 PLJR 15
Constitution of India, 1950 — Article 14, 16
High Courts30 Jan 2014
The Principal Secretary, Department of Home, Government of Bihar and Others Vs Jagdish Prasad Mallick and Another
Patna High Court · (2014) 1 PLJR 663
Constitution of India, 1950 — Article 14
High Courts30 Jan 2014
Yugeshwar Mahto Vs The State of Bihar and Others
Patna High Court · (2014) 2 PLJR 318 : (2014) 2 PLJR 190
High Courts30 Jan 2014
Oriental Insurance Company Ltd. Vs Binay Kumar
Patna High Court · (2014) 3 ACC 188 : (2014) 4 PLJR 616
Motor Vehicles Act, 1988 — Section 140, 166
High Courts29 Jan 2014Allowed
Sajjan Singh Vs The State of Bihar
Patna High Court · (2014) 1 BBCJ 559
High Courts29 Jan 2014Dismissed
Ashok Mahto Vs The State of Bihar
Patna High Court · (2014) 1 BBCJ 556
High Courts29 Jan 2014Allowed
Shahzad Imam Vs The State of Bihar
Patna High Court · (2014) 1 BBCJ 560
High Courts29 Jan 2014Dismissed
Mahfooz Alam Vs The State of Bihar
Patna High Court · (2014) 1 BBCJ 573
High Courts29 Jan 2014
Madhuri Devi Vs Dena Bank and Others
Patna High Court · (2015) 1 BC 275
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(3-A)
High Courts29 Jan 2014
Madhuri Devi Vs The Authorised Officer
Patna High Court · (2014) 2 PLJR 715
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(3-A)
High Courts29 Jan 2014
Yogendra Prasad Vs The State of Bihar and Others
Patna High Court · (2014) 1 PLJR 666
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 17(4), 4, 5A, 6