High Courts03 Jan 2014
Ramakant Yadav Vs The State of Bihar
Patna High Court · (2014) 1 PLJR 423
Constitution of India, 1950 — Article 14
COURT ARCHIVE
Patna High Court judgments, 2014
1,174 judgments · page 59 of 59
High Courts03 Jan 2014
The State of Bihar Vs Maheshwari Sharma
Patna High Court · (2014) 4 PLJR 639
Constitution of India, 1950 — Article 226, 309, 8
High Courts03 Jan 2014Dismissed
Prem Kumar Bhakta and Others Vs The State of Bihar and Others
Patna High Court · (2014) LabIC 794 : (2014) 1 PLJR 471
Constitution of India, 1950 — Article 226
High Courts03 Jan 2014Allowed
The State of Bihar Vs Sikandar Sada and Others Opi Mahto @ Upendra Mahto and Others Vs The State of Bihar
Patna High Court · (2014) 01 PAT CK 0016
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 207Motor Vehicles Act, 1988 — Section 163A
High Courts03 Jan 2014Dismissed
Dhirendra Singh @ Dhiraj Singh @ Dhirendra Kumar Singh Vs The State of Bihar
Patna High Court · (2014) 01 PAT CK 0004
Penal Code, 1860 (IPC) — Section 302, 364Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3, 3(2)(V), 3(X), 4
High Courts02 Jan 2014
Alok Kumar Vs Madhya Bihar Gramin Bank and Others
Patna High Court · (2015) 1 PLJR 122
High Courts02 Jan 2014Allowed
The State of Bihar and Another Vs Shiv Kumar
Patna High Court · (2014) 1 PLJR 660
High Courts02 Jan 2014Allowed
Bibi Jamila Khatoon and Others Vs Janardan Kunwar and Md. Akhtar Hussain
Patna High Court · AIR 2014 Patna 63
Transfer of Property Act, 1882 — Section 57
High Courts02 Jan 2014Dismissed
Ram Bahadur Rai Vs Bishwa Nath Rai and Others
Patna High Court · AIR 2014 Patna 39
Specific Relief Act, 1963 — Section 16(C), 19(b)
High Courts02 Jan 2014
Rajesh Kumar Vs The Sate of Bihar
Patna High Court · (2014) 2 PLJR 365
Constitution of India, 1950 — Article 226
High Courts02 Jan 2014Dismissed
Randeep Murmur Vs The State of Bihar and Others
Patna High Court · (2014) LabIC 784 : (2014) 1 PLJR 634
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 14, 16, 226
High Courts02 Jan 2014Dismissed
Smt. Pratima Shukla Vs Patna Municipal Corporation and Others
Patna High Court · (2014) 01 PAT CK 0017
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Transfer of Property Act, 1882 — Section 123
High Courts02 Jan 2014
Bihar State Sugar Corporation Ltd. and General Manager, Bihar State Sugar Corporation Ltd., Motipur Unit and Others Etc. Vs Ahmad Abdullah and Others Etc.
Patna High Court · (2015) 2 PLJR 437
Companies Act, 1956 — Section 560, 560(6), 617Constitution of India, 1950 — Article 226
High Courts02 Jan 2014Dismissed
Yogendra Nath Tripathi Vs The State of Bihar and Others
Patna High Court · (2014) 2 PLJR 68
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 226, 311