High Courts13 Jan 2014Allowed
Shashi Bhushan Thakur Vs Punjab National Bank and Others
Patna High Court · (2015) 3 PLJR 302
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Patna High Court judgments, 2014
1,174 judgments · page 57 of 59
High Courts13 Jan 2014
Rajesh Kumar Vs The State of Bihar
Patna High Court · (2014) 3 PLJR 324
Constitution of India, 1950 — Article 226
High Courts10 Jan 2014Disposed Off
Ehtesamuddin Vs The State of Bihar
Patna High Court · (2014) 1 BBCJ 284 : (2014) 1 BLJud 314
High Courts10 Jan 2014Dismissed
Ranjeet Kumar Vs The Union of India and Others
Patna High Court · (2015) 2 PLJR 313
Constitution of India, 1950 - Article 14, 16
High Courts10 Jan 2014
Bholey Shankar Construction Pvt. Ltd. Vs The State of Bihar
Patna High Court · (2014) 2 PLJR 375
Constitution of India, 1950 — Article 12, 19(1)(g), 298
High Courts10 Jan 2014Allowed
Employees State Insurance Corporation Vs M/s. Jaiswal Industries
Patna High Court · (2014) 141 FLR 188 : (2014) 2 LLN 235 : (2014) 1 PLJR 449
Employees State Insurance Act, 1948 — Section 45(A), 45A, 75, 75(1)(g), 77
High Courts10 Jan 2014Dismissed
Shiva Narain Rai and Others Vs The State of Bihar and Others
Patna High Court · (2014) LabIC 1762 : (2015) 4 PLJR 705
High Courts10 Jan 2014Allowed
Ehtesamuddin @ Tasmuddin @ Md. Ehtesamuddin Vs The State of Bihar
Patna High Court · (2014) 01 PAT CK 0048
Evidence Act, 1872 — Section 134Penal Code, 1860 (IPC) — Section 307, 323, 324, 34, 341
High Courts10 Jan 2014Allowed
Deo Narain Mahto Vs State Of Bihar and Others
Patna High Court · (2014) CriLJ 1597
Evidence Act, 1872 — Section 134, 138, 146, 157
High Courts10 Jan 2014Dismissed
Pankaj Kumar Vs The Union of India and Others
Patna High Court · (2015) 3 PLJR 116
High Courts10 Jan 2014Allowed
Smt. Seema Kumari Vs Sunil Kumar Jha
Patna High Court · AIR 2014 Patna 44 : (2014) 2 DMC 475
Constitution of India, 1950 — Article 142Hindu Marriage Act, 1955 — Section 13
High Courts09 Jan 2014
Arvind Kumar Sinha Vs The State of Bihar
Patna High Court · (2014) 4 PLJR 584
Criminal Procedure Code, 1973 (CrPC) — Section 319Dowry Prohibition Act, 1961 — Section 3, 4
High Courts09 Jan 2014Allowed
Ramadhar Paswan Vs State of Bihar
Patna High Court · (2014) CriLJ 1305 : (2014) 3 RCR(Criminal) 135
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 376
High Courts09 Jan 2014Dismissed
Surya Narayan Mandal Vs The Hon''ble High Court of Judicature at Patna
Patna High Court · (2014) LabIC 1715
Constitution of India, 1950 — Article 226
High Courts09 Jan 2014
Suresh Prasad Singh Vs The State of Bihar
Patna High Court · (2014) 3 PLJR 29
Bihar Government Premises (Rent, Recovery and Eviction) Act, 1956 — Section 2(b), 5, 5(1), 5(3), 9
High Courts09 Jan 2014
Ajay Kumar Chaudhary Vs The State of Bihar
Patna High Court · (2014) 3 PLJR 263
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 120B, 494, 498A
High Courts09 Jan 2014Dismissed
Sita Ram Prasad Vs The State of Bihar and The Registrar General, High Court of Judicature at Patna
Patna High Court · (2014) LabIC 1133
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 232, 235, 313Penal Code, 1860 (IPC) — Section 201, 304B, 307, 322, 323
High Courts09 Jan 2014Dismissed
Tej Narain Rai, Bansmani Rai, Prabhu Rai and Upendra Rai Vs The State of Bihar
Patna High Court · (2014) 01 PAT CK 0008
Penal Code, 1860 (IPC) — Section 304, 323, 325, 34
High Courts08 Jan 2014Disposed Off
Surya Narayan Prasad Yadav Vs State of Bihar
Patna High Court · (2014) 1 BLJud 310