High Courts20 Jan 2014Disposed Off
Mahadev Enclave Pvt. Ltd. Vs The State of Bihar
Patna High Court · (2014) 1 PLJR 439
COURT ARCHIVE
Patna High Court judgments, 2014
1,174 judgments · page 55 of 59
High Courts20 Jan 2014Allowed
Md. Akil Ansari @ Md. Aquil Ahmad Vs The State of Bihar
Patna High Court · (2014) 01 PAT CK 0028
Explosive Substances Act, 1908 — Section 3Penal Code, 1860 (IPC) — Section 148, 149, 153B, 307, 353
High Courts20 Jan 2014
Madhukala Kumari Vs The State of Bihar
Patna High Court · (2014) 4 PLJR 600
Bihar Lokayukta Act, 1973 — Section 7, 7(1)(b)
High Courts20 Jan 2014
H.C. (GD) Nageshwar Ojha Vs The Union of India
Patna High Court · (2014) 3 PLJR 394
Central Reserve Police Force Act, 1949 — Section 11(1)Constitution of India, 1950 — Article 226
High Courts17 Jan 2014Allowed
Md. Moiuddin @ Moiudin Vs Kasturba Devi
Patna High Court · (2014) 2 BBCJ 462 : (2014) 2 BLJud 1
High Courts17 Jan 2014
Girijesh Kumar Vs The Union of India and Others
Patna High Court · (2015) 1 PLJR 13
Penal Code, 1860 (IPC) — Section 212
High Courts17 Jan 2014
Bijendra Kumar Singh Vs The State of Bihar
Patna High Court · (2014) 4 PLJR 490
High Courts17 Jan 2014
Amit Kumar Vs The Staff Selection Commission
Patna High Court · (2014) 3 PLJR 437
High Courts17 Jan 2014Allowed
Sumintra Devi Vs The Union of India
Patna High Court · (2014) 2 PLJR 794
Railway Claims Tribunal Act, 1987 — Section 16Railways Act, 1989 — Section 123(2), 123(C)(2), 125
High Courts17 Jan 2014Dismissed
Deepak Kumar Singh Vs Gauri Devi
Patna High Court · AIR 2014 Patna 51 : (2014) 2 DMC 618
Dowry Prohibition Act, 1961 — Section 3, 4Hindu Marriage Act, 1955 — Section 13(1)(a), 13(1)(b)Penal Code, 1860 (IPC) — Section 323, 498A
High Courts17 Jan 2014Allowed
Panna Devi Vs Harendra Shahi
Patna High Court · (2014) 2 PLJR 315
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts17 Jan 2014
Chini Thakur Vs The Union of India
Patna High Court · (2014) 3 PLJR 724
Administrative Tribunals Act, 1985 — Section 14Constitution of India, 1950 — Article 226
High Courts17 Jan 2014Dismissed
Arbind Sah Vs The State of Bihar
Patna High Court · (2014) 01 PAT CK 0053
Criminal Procedure Code, 1973 (CrPC) — Section 313(1)(b)Penal Code, 1860 (IPC) — Section 302, 307, 324, 34, 386
High Courts17 Jan 2014
Hari Shahi Vs The State of Bihar
Patna High Court · (2014) 01 PAT CK 0051
Criminal Procedure Code, 1973 (CrPC) — Section 156, 156(3), 161, 164, 54Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34, 364(A)
High Courts17 Jan 2014
Ghulam Mustafa Vs Sheela Devi
Patna High Court · AIR 2014 Patna 232
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts17 Jan 2014Allowed
United India Insurance Company Limited Vs Raju Kumar Shah
Patna High Court · (2014) 3 ACC 248 : (2014) 1 AnWR 600
Motor Vehicles Act, 1988 — Section 140, 173
High Courts17 Jan 2014Allowed
Brij Kishore Singh and Kamleshwar Giri Vs The State of Bihar
Patna High Court · (2014) 01 PAT CK 0006
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 313(1)(b)Evidence Act, 1872 — Section 106, 32(1)
High Courts17 Jan 2014Allowed
Faguni Manjhi @ Fagunia and Ramanand Manjhi Vs The State of Bihar
Patna High Court · (2014) 01 PAT CK 0005
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 149, 302, 307, 427
High Courts16 Jan 2014Dismissed
Mukesh Kumar Vs The State of Bihar
Patna High Court · (2014) 1 BBCJ 131 : (2014) 2 BLJud 113