High Courts23 Jan 2014Dismissed
34540-Bihar Pradesh Prathmic Shikshak Morcha Vs The State of Bihar
Patna High Court · (2017) 1 PLJR 176
Bihar Special Elementary Teacher Appointment Rules, 2010 - Rule 12
COURT ARCHIVE
Patna High Court judgments, 2014
1,174 judgments · page 54 of 59
High Courts23 Jan 2014Allowed
Parmeshwari Yadav and Others Vs Budhiya Devi and Others
Patna High Court · (2015) 2 PLJR 42
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, 107
High Courts23 Jan 2014
Kuldeep Manjhi and Others Vs The State of Bihar and Others
Patna High Court · (2015) 1 PLJR 885
High Courts23 Jan 2014
Krishnanand Sao @ Krishna Sao Vs The State of Bihar
Patna High Court · (2014) 2 PLJR 44
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 7
High Courts23 Jan 2014Allowed
Shanti Kunwar Vs The Union of India
Patna High Court · (2014) 2 PLJR 313
Railway Claims Tribunal Act, 1987 — Section 16Railways Act, 1989 — Section 125
High Courts22 Jan 2014
G.V. Nutan Vs The Bihar Combined Entrance Competitive Examination Board
Patna High Court · (2014) 4 PLJR 198
High Courts22 Jan 2014
CECON Engineers India Private Limited Vs Shanta Devi
Patna High Court · AIR 2014 Patna 45 : (2014) 3 ARBLR 141 : (2014) 2 PLJR 322
Arbitration Act, 1940 — Section 37(3)Arbitration and Conciliation Act, 1996 — Section 11(6), 16(1)(a), 21
High Courts22 Jan 2014Allowed
Ganesh Singh Vs The State of Bihar
Patna High Court · (2014) CriLJ 2004 : (2014) 3 Crimes 593
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 313(1)(b)Penal Code, 1860 (IPC) — Section 302, 34
High Courts21 Jan 2014Allowed
Jagdish Pd. Singh Vs Sheo Bachan Singh
Patna High Court · (2014) 3 BBCJ 141
High Courts21 Jan 2014Allowed
Radhe Shyam Thakur Vs State of Bihar
Patna High Court · (2014) 2 BBCJ 304 : (2014) 1 BLJud 298
High Courts21 Jan 2014
Munna Prasad Gupta Vs The State of Bihar and Others
Patna High Court · (2015) 1 PLJR 2
High Courts21 Jan 2014
Bindeshwari Rishideo and Others Vs The State of Bihar and Others
Patna High Court · (2014) 2 PLJR 66
Bihar Bhoodan Yagna Act, 1954 — Section 14, 14(1), 15, 21, 22
High Courts21 Jan 2014Disposed Off
Ratan Kumar Sinha Vs The State of Bihar and Others
Patna High Court · (2014) 1 PLJR 661
High Courts21 Jan 2014
Sunil Kumar Vs The State of Bihar
Patna High Court · (2014) 2 PLJR 611 : (2014) 1 PLJR 482
High Courts21 Jan 2014
Shiv Kumar Thakur Vs The State of Bihar and Others
Patna High Court · (2014) 143 FLR 116 : (2014) 3 PLJR 390 : (2014) 2 PLJR 41
High Courts21 Jan 2014Dismissed
Rajesh Kumar and Others Vs The Bihar State Electricity Board and Others
Patna High Court · (2015) 3 PLJR 99
High Courts21 Jan 2014Allowed
Pankaj Kumar Vs Punjab National Bank
Patna High Court · (2015) 3 PLJR 55
High Courts20 Jan 2014Allowed
Kaushal Kishore Thakur Vs The Indian Bank
Patna High Court · (2014) 1 BBCJ 457
High Courts20 Jan 2014Dismissed
M/s. Essel Adi Smart Grid Solutions Ltd. Vs The Bihar State Power Company Ltd. and Others
Patna High Court · AIR 2014 Patna 105 : (2014) 4 BC 24 : (2014) 1 PLJR 427
Electricity Act, 2003 — Section 12(b), 14(b), 86