High Courts08 Jan 2014Dismissed
Md. Qaisar Alam Vs The State of Bihar
Patna High Court · (2014) 1 BBCJ 264 : (2014) 1 BLJud 329
COURT ARCHIVE
Patna High Court judgments, 2014
1,174 judgments · page 58 of 59
High Courts08 Jan 2014Dismissed
Ravi Kant Dubey Vs State of Bihar and Others
Patna High Court · (2015) 2 PLJR 482
High Courts08 Jan 2014
Ram Singh and Others Vs State of Bihar
Patna High Court · (2014) CriLJ 1595
Penal Code, 1860 (IPC) — Section 307, 34
High Courts08 Jan 2014
Baijya Nath Sah Vs The Govt. of Bihar
Patna High Court · (2014) 3 PLJR 680
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts08 Jan 2014Dismissed
Rajendra Kumar Vs The State of Bihar, Director General Cum Inspector General Of Police, Bihar, Inspector General, Cabinet (Vigilance), Vidyut Cell and S.P. Muzaffarpur
Patna High Court · (2014) 01 PAT CK 0054
High Courts08 Jan 2014
Kauleshwari Devi Vs The State of Bihar
Patna High Court · (2014) 3 PLJR 10
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), Order 10 Rule 2, Order 7 Rule 11, 2Constitution of India, 1950 — Article 227
High Courts08 Jan 2014Dismissed
Harvansh Kumar Vs The State of Bihar
Patna High Court · (2014) 1 PLJR 452
Constitution of India, 1950 — Article 10, 12, 14, 16
High Courts08 Jan 2014Allowed
Chandan Jha @ Munchun Jha Vs The State Of Bihar
Patna High Court · (2014) 01 PAT CK 0019
Juvenile Justice Act, 1986 — Section 15, 16, 2Penal Code, 1860 (IPC) — Section 376
High Courts07 Jan 2014
Rameshwar Rai Vs The State of Bihar
Patna High Court · (2014) 3 PLJR 444
Constitution of India, 1950 — Article 226
High Courts07 Jan 2014Allowed
Saudagar Mahto and Mithlesh Yadav Vs The State of Bihar
Patna High Court · (2014) 01 PAT CK 0093
Criminal Procedure Code, 1973 (CrPC) — Section 114, 403Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 380, 411, 457
High Courts07 Jan 2014Dismissed
Ajit Kumar Singh and Others Vs Most. Rajeya Khatoon and Others
Patna High Court · (2014) ACJ 1962 : AIR 2014 Patna 49 : (2014) 1 PLJR 480
Civil Procedure Code, 1908 (CPC) — Section 100, 100A, 104, 96Motor Vehicles Act, 1988 — Section 173Trade and Merchandise Marks Act, 1958 — Section 109(5)
High Courts07 Jan 2014Allowed
Pratap Kumar Yadav and Another Vs State of Bihar
Patna High Court · (2014) 4 FLT 235
Forest Act, 1927 — Section 33
High Courts07 Jan 2014
Ram Surat Choudhary Vs The State of Bihar
Patna High Court · (2014) 01 PAT CK 0015
Penal Code, 1860 (IPC) — Section 323, 34, 341, 379, 447
High Courts06 Jan 2014Dismissed
Pradeep Kumar Joshi Vs The State of Bihar and Others
Patna High Court · (2015) 3 PLJR 6
High Courts06 Jan 2014Dismissed
Akhauri Bijay Prakash Sinha and Others Vs The State of Bihar and Others Dr. Nirmal Kumar Singh and Others Vs The State of Bihar and Others
Patna High Court · (2014) LabIC 724 : (2014) 2 PLJR 798
Constitution of India, 1950 — Article 143, 226, 245, 246, 254Patna University Act, 1976 — Section 2, 2(v), 24, 25, 57University Grants Commission Act, 1956 — Section 14
High Courts06 Jan 2014Allowed
Nawal Upadhaya Vs The State of Bihar
Patna High Court · (2014) 01 PAT CK 0010
Penal Code, 1860 (IPC) — Section 201, 302, 306, 498A
High Courts03 Jan 2014Dismissed
Vijai Rai @ Bijoy Roy Vs State of Bihar
Patna High Court · (2014) 1 BBCJ 232 : (2014) 1 BLJud 228
High Courts03 Jan 2014Dismissed
Dinesh Kumar Vs The State of Bihar
Patna High Court · (2014) 1 BBCJ 44
High Courts03 Jan 2014Dismissed
Ranjit Prasad Singh Vs Ashok Kumar Singh
Patna High Court · (2014) 1 BBCJ 42
High Courts03 Jan 2014
Yoginder Yadav Vs Bagar Yadav
Patna High Court · (2014) 3 PLJR 481
Constitution of India, 1950 — Article 227