High Courts30 Jan 2012Allowed
Upendra Prasad Sharma and Others Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 268
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Patna High Court judgments, 2012
1,402 judgments · page 64 of 71
High Courts30 Jan 2012Allowed
Madan Tiwary and Another Vs The State of Bihar and Another
Patna High Court · (2012) 1 PLJR 755
Criminal Procedure Code, 1973 (CrPC) — Section 204, 482Penal Code, 1860 (IPC) — Section 302, 328, 34
High Courts30 Jan 2012
Shiv Shankar Pandey Vs The State of Bihar and Others
Patna High Court · (2012) 4 PLJR 559
Bihar Land Disputes Resolution Act, 2009 — Section 4
High Courts27 Jan 2012
Gopal Kumar Sharma and Others Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 679
High Courts27 Jan 2012Allowed
Surajdeo Prasad @ Suraj Sao @ Suraj Deo Sao, Subinesh Kumar @ Subu @ Subansh Kumar, Rajesh Kumar @ Chhatanki @ Chhotanki and Manish Kumar @ Kali Kumar, All sons of Surajdeo Sao Vs The State of Bihar. and S.I. Dillu Lohar
Patna High Court · (2012) 3 PLJR 718
Criminal Procedure Code, 1973 (CrPC) — Section 173, 200Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts27 Jan 2012Allowed
Barun Kumar Singh Vs State of Bihar
Patna High Court · (2012) 01 PAT CK 0083
Essential Commodities Act, 1955 — Section 3, 7Penal Code, 1860 (IPC) — Section 34, 420, 467, 468, 471
High Courts27 Jan 2012
Deepak Kumar Mishra and Prakash Chandra Mishra Vs Smt. Asha Mishra and Others
Patna High Court · (2012) 01 PAT CK 0065
Benami Transactions (Prohibition) Act, 1988 — Section 3, 4Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
High Courts27 Jan 2012Disposed Off
Parshuram Choudhary Vs Bihar State Electricity Board and Others
Patna High Court · (2013) 2 PLJR 724
High Courts25 Jan 2012Dismissed
Lal Bihari Singh Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 674
High Courts25 Jan 2012
Siya Ram Singh Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 181
Bihar Service Code, 1952 — Rule 103, 58(A), 89
High Courts25 Jan 2012Dismissed
Rabindra Choudhary and Others Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 671
Bihar Municipal Act, 2007 — Section 12, 13, 2, 2(66), 3Constitution of India, 1950 — Article 243E, 243Q
High Courts25 Jan 2012Dismissed
Tuntun Singh and Others Vs The State of Bihar and Baccha Singh
Patna High Court · (2013) 1 PLJR 194
Criminal Procedure Code, 1973 (CrPC) — Section 190, 192, 200, 202, 202(2)Penal Code, 1860 (IPC) — Section 147, 148, 323, 420, 427
High Courts25 Jan 2012Allowed
Drikung Charitable Society Vs The State of Bihar and Others Jimi Verma and Gautam Verma @ Gautam Kumar Verma Vs The State of Bihar, The District Magistrate -cum- Collector, Gaya, The Commissioner, Gaya Municipal Corporation, Gaya and The Nagar Panchayat, Bodh Gaya
Patna High Court · (2012) 01 PAT CK 0064
High Courts25 Jan 2012Dismissed
Shailendra Kumar Sinha Vs The State of Bihar and Sanjay Shankar
Patna High Court · (2012) 3 PLJR 151
Criminal Procedure Code, 1973 (CrPC) — Section 107, 197, 210(1), 482Penal Code, 1860 (IPC) — Section 323, 341, 504
High Courts25 Jan 2012Dismissed
Iqbal Md.Sami and Others Vs Mohammad Badarul Hasan
Patna High Court · (2012) 01 PAT CK 0058
High Courts25 Jan 2012Allowed
Triloki Prasad Vs State of Bihar and Others
Patna High Court · (2012) 01 PAT CK 0056
High Courts25 Jan 2012
Mahanth Ramasis Das and Others Vs Noor Md. Mian and Others
Patna High Court · AIR 2012 Patna 67 : (2012) 3 PLJR 537
Registration of Births and Deaths Act, 1969 — Section 15
High Courts25 Jan 2012
Yunus Ali Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 542
Bihar and Orissa Municipal Survey Act, 1920 — Section 15, 9
High Courts25 Jan 2012
Kameshwar Prasad Srivastava and Others Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 685
Constitution of India, 1950 — Article 14, 16
High Courts24 Jan 2012Allowed
Ram Ekbal Roy Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 203
Bihar Trade Articles (Licences Unification) Order, 1984 — Clause 11(2)