High Courts01 Feb 2012
Rajkumar Verma Vs State of Bihar
Patna High Court · (2012) 1 DMC 654
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 498A
COURT ARCHIVE
Patna High Court judgments, 2012
1,402 judgments · page 63 of 71
High Courts01 Feb 2012Allowed
Moti Mahto and Others Vs The State of Bihar
Patna High Court · (2012) 3 PLJR 279
Criminal Procedure Code, 1973 (CrPC) — Section 161, 161(3), 162, 172, 172(2)Evidence Act, 1872 — Section 138, 145, 161, 172Penal Code, 1860 (IPC) — Section 149, 302
High Courts01 Feb 2012Allowed
Surya Lal Chaudhary Vs The Bihar State Electricity Board and Others
Patna High Court · (2012) 4 PLJR 449
High Courts01 Feb 2012Dismissed
Shailendra Kishor Sharan Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 407
Constitution of India, 1950 — Article 226
High Courts01 Feb 2012Allowed
Dinbandhu Vs State of Bihar and Another
Patna High Court · (2013) 1 PLJR 710
Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 202, 340, 482Penal Code, 1860 (IPC) — Section 417, 420, 465
High Courts01 Feb 2012
Sanjay Kumar Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 16
Constitution of India, 1950 — Article 226
High Courts31 Jan 2012Dismissed
Sada Nand Paswan Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 644
High Courts31 Jan 2012Allowed
Umesh Pathak Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 641
Constitution of India, 1950 — Article 14
High Courts31 Jan 2012Allowed
Tata Engineering and Locomotive Company Limited and M/s. Phooltas Autos Private Limited Vs The State of Bihar and Tulsi Singh Singh
Patna High Court · (2012) 01 PAT CK 0109
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 120B, 420
High Courts31 Jan 2012Dismissed
Akhtar Sah @ Akhtar Hussain and Hasamuddin Sah @ Hasamuddin Sah Vs The State of Bihar
Patna High Court · (2012) 01 PAT CK 0103
Penal Code, 1860 (IPC) — Section 302, 34
High Courts31 Jan 2012
Md. Rehan @ Rehan and Others Vs Abdul Mannan @ Abdul Manan and Others
Patna High Court · (2012) 3 PLJR 634
High Courts31 Jan 2012Dismissed
Binod Kumar Sah Vs The State of Bihar
Patna High Court · (2012) 01 PAT CK 0071
Penal Code, 1860 (IPC) — Section 395, 397, 412
High Courts31 Jan 2012Allowed
Surendra Singh and Another Vs The Union of India and Another
Patna High Court · (2012) 3 PLJR 702
Railway Claims Tribunal Act, 1987 — Section 16Railways Act, 1989 — Section 125
High Courts31 Jan 2012Dismissed
Karu Rawani and Others Vs The State of Bihar
Patna High Court · (2013) 1 PLJR 175
Criminal Procedure Code, 1973 (CrPC) — Section 311, 482Penal Code, 1860 (IPC) — Section 302
High Courts30 Jan 2012Dismissed
Upendra Sharma Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 675
High Courts30 Jan 2012
Binod Kumar Singh Vs The Union of India and Others
Patna High Court · (2012) 4 PLJR 585
High Courts30 Jan 2012
United India Insurance Company Ltd., Alam Market, Katihar and Another Vs Rita Devi Mandal and Others
Patna High Court · (2012) 3 PLJR 258
Motor Vehicles Act, 1988 — Section 166
High Courts30 Jan 2012Dismissed
Indu Devi Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 629
High Courts30 Jan 2012Allowed
Shashi Goenka Vs The State of Bihar and Narayan Prasad Goenka
Patna High Court · (2012) 01 PAT CK 0110
High Courts30 Jan 2012Dismissed
Deo Paswan Vs State of Bihar
Patna High Court · (2012) 3 PLJR 759
Evidence Act, 1872 — Section 32, 32(1)Penal Code, 1860 (IPC) — Section 302, 304, 307, 309, 34