High Courts02 Jan 2012Allowed
Shyam Kishore Sinha Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 673
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
COURT ARCHIVE
Patna High Court judgments, 2012
1,402 judgments · page 71 of 71
High Courts02 Jan 2012Dismissed
The Divisional Manager, Oriental Insurance Company Limited Vs Pawan Kumar and Others
Patna High Court · (2012) 01 PAT CK 0066
Motor Vehicles Act, 1988 — Section 140, 173